Rajasthan High Court - Jodhpur
Halliburton Offshore Service Inc vs Joint Commissioner, Circle Works ... on 8 September, 2020
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6719/2020
Halliburton Offshore Service Inc., Having Its Project Office at 17 th
Floor, Commerz II, Internatonal Business Park, Oberoi Garden
City, Off Western Express Highway, Goregaon (E) Mumbai, India
and Its Regional Office at Tej Bhawan, outside Sojati Gate,
Jodhpur, Rajasthan Through Its Authorized Representative Salil
Bodas S/o Sharad Bodas Aged About 37 Years, R/o 17th Floor,
Commerz II, International Business Park, Oberoi Garden City, Off
Western Express Highway, Goregaon (E) Mumbai.
----Petitioner
Versus
1. Joint Commissioner, Circle Works Contract And Leasing
Tax, Commercial Taxes Department, Jodhpur, Kachari
Parisar, Sri Ganganagar, Jodhpur, Rajasthan 342006
2. Appellate Authority, Commercial Taxes Department,
Works And Leasing Tax, Jodhpur, Kachari Parisar, Sri
Ganganagar, Jodhpur, Rajasthan 342006
----Respondents
For Petitioner(s) : Mr. Prateek Gattani
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 08/09/2020 Learned counsel of the petitioner has submitted that this writ petition has rendered infructuous.
Accordingly, this writ petition is dismissed as having become infructuous.
(VIJAY BISHNOI),J 79-Arun/-
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