Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Ltd vs Green Infra Corporate Wind Power Ltd. ... on 3 April, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.106 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 14098-14101/2015
GUJARAT URJA VIKAS NIGAM LTD. Appellant(s)
VERSUS
GREEN INFRA CORPORATE WIND POWER LTD.
AND ORS. ETC. Respondent(s)
Date : 03-04-2025 These appeals were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. C.A. Sundaram, Sr. Adv. (N/P)
Mr. M. G. Ramchandran, Sr. Adv.(N/P)
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Ranjitha Ramachandran, Adv.
Ms. Shrishti Khindaria, Adv.
For Respondent(s) Mr. Vishal Gupta, AOR
Mr. Anupam Chaudhary, Adv.
Mr. Nitin Saluja, AOR
Mr. Shri Venkatesh, Adv.
Mr. Shryeshth Ramesh Sharma, Adv.
Mrs. Kanika Chugh, Adv.
Mr. Ashutosh Kumar Srivastava,, Adv.
Mr. Siddharth Nigotia, Adv.
Mr. Shivam Kumar, Adv.
Mr. Aashwyn Singh, Adv.
Mr. Harsh Vardhan, Adv.
Mr. Kartikay Trivedi, Adv.
Mr. Shyam Divan, Sr. Adv.(N/P)
Mr. Divyakant Lahoti, AOR
Ms. Praveena Bisht, Adv.
Mr. Rongon Chaudhary, Adv.
Mr. Siddharth Tripathi, Adv.
Mr. Rajendra Motwani, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request of the learned counsel for the parties, the Signature Not Verified present appeals will not be taken up for hearing till 08.05.2025.
Digitally signed by babita pandey Date: 2025.04.04 17:30:50 IST Reason: (BABITA PANDEY) (R.S. NARAYANAN)
AR-CUM-PS ASSISTANT REGISTRAR
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