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State of Himachal Pradesh - Section

Section 5 in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

5. Term of office of the Chairman, the Vice-Chairman and the non-official members.

(1)The Chairman, the Vice-Chairman and the non-official members of the Authority shall hold office during the pleasure of the State Government.
(2)The Chairman and the Vice-Chairman shall perform such duties and exercise such powers as may be prescribed.