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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Punjab - Subsection

Section 101(2)(b) in Punjab Gram Panchayat Act, 1952

(b)regulating the filling of vacancies in a Gram Panchayat, 1[*] 2[* *] or Adalti Panchayat and the appointment of panches.