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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015

(2)Annual confidential Report-In every school Annual Confidential Report of every non-teaching staff will be maintained. Annual Confidential Report will be written every year after the end of the Session. Headmaster of the School will write the Annual Confidential Report of the Non-teaching staff of the School and will send the Annual Confidential Report to the School Managing Committee who will note his remarks in a particular year. if there is adverse remark in Annual confidential Report for any nonteaching staff. he will he informed within three months of starting of next session. If the non-teaching staff think so that the adverse remarks are not based on factual grounds, then may prefer an appeal within 60 days before the Chairman, Bihar Sanskrit Shiksha Board, and the Chairman, Bihar Sanskrit Shiksha Board after giving full opportunity to hear the aggrieved shall deliver his decision and if any person aggrieved with the decision of the Board or Chairman he may prefer an appeal within 60 (Sixty) days before the Special Director, Secondary Education and the Special Director after giving full opportunity to hear the aggrieved and concerned person shall deliver his decision.