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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(6)(b) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(b)verify whether the collecting persons are collecting fees from all persons/vendors or they omit to collect fees from some persons/vendors or whether they collect money, but omit to give receipts;