Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(3) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960 (3)The official number assigned under sub-rule (2) shall be painted in the manner specified in rule 7 in the place of the number, if any already painted thereon.
