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Punjab-Haryana High Court

Bhagwan Singh And Others vs State Of Haryana And Others on 4 December, 2012

Bench: A.K. Sikri, Rakesh Kumar Jain

   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH

                                *****
                                    CWP No.23898 of 2012
                              Date of Decision: 04.12.2012
                                *****
Bhagwan Singh and others
                                               . . . .Petitioners

                           Versus

State of Haryana and others

                                            . . . . Respondents
                                 *****

CORAM:     HON'BLE MR.JUSTICE A.K. SIKRI, CHIEF JUSTICE
           HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
                                *****
Present:   Mr.R.S. Mamli, Advocate, for the petitioners.

           Mr.B.S. Rana, Addl. A.G. Haryana.


                                 *****
A.K. SIKRI, C.J. (ORAL)

For detailed order, see order of even date passed in CWP No.22614 of 2012 titled as "Suman Bala Vs. State of Haryana and others".

(A.K. SIKRI) CHIEF JUSTICE (RAKESH KUMAR JAIN) DECEMBER 04, 2012 JUDGE Vivek