Madhya Pradesh High Court
Ganesh vs The State Of Madhya Pradesh on 8 October, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-32604-2020 The High Court Of Madhya Pradesh MCRC-32604-2020 (GANESH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 08-10-2020 Heard through Video Conferencing. None for the applicant.
Ms. Tanvi Khare, learned Panel Lawyer for the State. Learned counsel for the applicant is unable to join in video conferencing due to technical problem.
List the matter in the next week.
(VISHAL DHAGAT)
JUDGE
shabana
Signature
SAN Not
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Digitally signed by
SHABANA ANSARI
Date: 2020.10.08
14:55:27 IST