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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Manipur - Subsection

Section 101(1)(j) in The Manipur Panchayati Raj Act, 1994

(j)if arrears of any kind are due by him to the Gram Panchayat or the Zilla Parishad under this Act: