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State of Himachal Pradesh - Section

Section 137 in The Himachal Pradesh Land Revenue Act, 1953

137. Re-distribution of land according to customs.

- When by established custom any land in an estate is subject to periodical re-distribution a Revenue Officer may, on the application of any of the land-owners, enforce the re-distribution according to the custom, and for this purpose may exercise all or any of the powers of a Revenue Officer in proceeding for partition.