Section 3(3)(iii) in Joint Electricity Regulatory Commission for the State of Goa and Union territories (Constitution and Manner of Application of Fund, Form and Time for Preparation of Budget) Rules, 2016

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(iii)all sums received by the Joint Commission from other sources as may be decided upon by the Central Government from time to time.

Legal Document View