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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Rajasthan - Subsection

Section 6A(9) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(9)Subject to any rules made in this behalf by the State Government, each of the said officers shall be entitled to telephone at his residence in Jaipur and in his office.