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[Cites 0, Cited by 0] [Section 55(4)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(4)(i) in The Calcutta Improvement Act, 1911

(i)shall forthwith provide some other reasonable means of access for the use of persons who were entitled to use such street, square or part as a means of access to any property or place, and