Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 210B] [Entire Act]

State of West Bengal - Subsection

Section 210B(2) in The Calcutta Municipal Corporation Act, 1980

(2)The special conservancy charge for the purpose of sub-section (1) shall be such as may be determined by the Corporation from time to time.