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State of Chattisgarh - Section

Section 80D in The Chhattisgarh Co-Operative Societies Act, 1960

80D. Transfer of pending cases.

- Every appeal or any other proceeding pending before the State Government, immediately before the date of constitution of Chhattisgarh State Co-operative Tribunal under this Act, shall stand transferred to the Tribunal from the date of notifications by Government of Chhattisgarh.