Section 210(2)(b) in The Madurai City Municipal Corporation Act, 1971

[Cites 0, Cited by 0] [Section 210(2)] [Section 210] [Entire Act]

State of Tamilnadu - Subsection

Section 210(2)(b) in The Madurai City Municipal Corporation Act, 1971

(b)cause to be constructed a drain leading from the said premises to such public drain or place and cause to be executed all such works as may be necessary:

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State of Tamilnadu - Subsection

Section 210(2)(b) in The Madurai City Municipal Corporation Act, 1971