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Central Administrative Tribunal - Jabalpur

Sukhdeo Prasad Sahu vs Deptt Of Posts on 17 June, 2025

                                   1




                                                                    (Reserved)

                    CENTRAL ADMINISTRATIVE TRIBUNAL
                           JABALPUR BENCH
                              JABALPUR


                  This the 17th        day of June, 2025

HON'BLE MR. JUSTICE AKHIL KUMAR SRIVASTAVA, JUDICIAL MEMBER


                  Original Application No. 278 of 2024

Vinod Kumar Bain, Aged 64 years, S/o Late Narbada Prasad,
retired JWM (SG)(T), Ordnance Factory, Itarsi, R/o 149, Jai
Bheem Nagar, Polipahtar, Gwarighat Road, Jabalpur - 482002.
                                               .......Applicant

Advocate for the applicant:      Shri Rohit Gujele, holding brief of
                                 Shri Anoop Nair
                               V E R S U S

1. Union of India through the Secretary, Ministry of Personnel,
   Public Grievance & Pension, Department of Pension and
   Pensioners' Welfare, Lok Nayak Bhawan, New Delhi - 110001
2. The Secretary, Ministry of Defence, Defence Head Quarter,
   South Block, Man Singh Road Area, New Delhi - 110011.
3. The Director General EME Army HQ, New Delhi - 110011.
4. The General Manager, Ordnance Factory, Itarsi.
                                               ......Respondents

Advocate for the respondents:               Shri Surendra Pratap Singh

                                   Alongwith

            Original Application No. 452 of 2024

1.     Rajesh Prasad S/O BN Prasad Aged about 61 yeaes, Ret Juniar
       Works Manager, O.F.Khamaria Jabalpur (Date of Retirement
       30/6/2023), R/O HNo 152 Nanak Nagar Manegaon Khamaria
       Jablpur 482005.

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2.   Arjun Lal S/O Mannu Lal Aged about 64 Years Retired
     Chargeman, O.F. Khamaria Jabalpur (M.P.) (Date of Retirement
     30/06/2020,) R/O Η Νο 1206 Kachyana Mohalla Narsingh Nagar,
     Ranjhi Jabalpur M.P. 482005

3.   Baboo Rao Shanker Rao Manthanwar S/O Shankar Rao
     Manthanwar Aged about 75 year, retired Chargeman O.F.
     Khamaria Jabalpur, (DOR 30/06/2009), R/O 426 Keshari nagar
     Manegaon, PO Khamaria Jabalpur (M.P.) 482005.

4.   Rajesh Kumar Shrivastava S/O Bhusan Lal Shrivastava Aged
     about 63 Years, Retired Chargeman OFK Jabalpur, (DOR
     30/06/2021), R/O H No 1298 Saidham Colony Manegaon
     Khamaria Jabalpur M.P. 482005.          .......Applicants

Advocate for the applicants: Shri Rajesh Chand

                                     V E R S U S

1.   Union of India through Secretary, Ministry of Defence,
     South Block, New Delhi - 110001
2.   The Director General, Directorate of Ordnance Factories
     (C&S), Ayudh Bhawan, 10/A, S.K. Bose Road, Kolkata -
     700001.
3.   The Chief General Manager, O.F. Khamariya, Jabalpur
     (M.P) - 482005.                 ......Respondents

Advocate for the respondents:                 Shri D.S. Baghel

                             Original Application No. 545 of 2024

1.   Kajal Tandi, S/o Shri Bisai Tandi, Aged about 70 years, retired
     AAO, R/o 166/2, Ganesh Bhawan, Budhi Maan Mandir Chouk,
     Rajendra Nagar, Civil Lines, Raipur (CG) - 492001.

2.   Raphael Xalxo, S/o Shri Alias Xalxo, Aged about 68 years,
     retired AAO, R/o H. No. 5, behind Sai Baba Hospital,
     Jarhabhata, Bilaspur (CG) - 495001        .......Applicants

Advocate for the applicants: Shri J.B. Singh

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                                     V E R S U S

1.   Union   of  India  through    Secretary, Ministry of
     Communications, Department of Posts, Dak Bhawan, 1,
     Sansad Marg, New Delhi - 110001
2.   Chief Post Master General, Chhattisgarh Circle, Raipur -
     492001.
3.   Director of Accounts (Postal), Tikrapara, Raipur - 492001.
                                                        ......Respondents

Advocate for the respondents:                 Shri Surendra Pratap Singh

                             Original Application No. 547 of 2024

1.   M.M. Acharya, S/o Late Shri Maheshwar Acharya, Aged about 72
     years, retired Postmaster, R/o 52/2, Subhash Ward, Jagdalpur
     (CG) - 494001.

2.  D.N. Bain, S/o Late Shri B.K. Bain, Aged about 69 years,
    retired Postmaster, R/o Sanjay Nagar, near Railway Ram
    Mandir, Jagdalpur, Bastar (C.G) - 494002.
                                              .......Applicants
Advocate for the applicants: Shri J.B. Singh

                                     V E R S U S

1.   Union   of  India   through    Secretary, Ministry of
     Communications & IT, Department of Posts, Dak Bhawan,
     1, Sansad Marg, New Delhi - 110001
2.   Chief Post Master General, Chhattisgarh Circle, Raipur -
     492001.
3.   Superintendent of Post Offices, Bastar Division, Jagdalpur
     (CG) - 494001.                            ...Respondents

Advocate for the respondents:                 Shri Surendra Pratap Singh




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                               Original Application No. 548 of 2024

1.     Smt. Anjana Pathak, W/o Shri Ashok Kumar Pathak, Aged about
       64 years, retired Sub Postmaster, R/o "Vyas Villa", Gali No. 3,
       Bangalipara, New Sarkanda, Bilaspur (CG) - 495006.

2.     Teras Ram Karsh, S/o Late Hira Lal Karsh, Aged about 63
       yrs,   Retired Sub    Postmaster,     R/o    W.N.   65,
       Bandhawapara, Arvindnagar, Sarkanda, Bilaspur (CG) -
       495006.                                 .......Applicants

Advocate for the applicants: Shri J.B. Singh

                                       V E R S U S

1.     Union   of  India  through    Secretary, Ministry of
       Communications, Department of Posts, Dak Bhawan, 1,
       Sansad Marg, New Delhi - 110001
2.     Chief Post Master General, Chhattisgarh Circle, Raipur -
       492001.
3.     Superintendent of Post Offices, Bilaspur Division, Bilapur.
                                                          ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh

                               Original Application No. 551 of 2024

Suresh Kumar Sharma, S/o Late D.K. Sharma, Aged about 61
years, retired AE (Civil) MES, R/o MIG 7, Awasia Colony,
Bahadurpur, Balia (U.P) - 277001.         .......Applicant

Advocate for the applicant: Shri J.B. Singh

                                       V E R S U S

1.     Union of India through its Secretary, GOI Ministry of
       Defence, Department of Defence Production, 44, Block No.
       7, Type V, Lodhi Road Complex, Delhi - 110003,
2.     Director General, Military Engineering Services, Kashmir
       House, Rajaji Marg, New Delhi - 110011.


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3.     H.Q Chief Engineer, Jabalpur Zone, Ridge Road, Jabalpur
       - 482001.                          ......Respondents

Advocate for the respondents:                   Shri P.K. Chaurasia

                               Original Application No. 554 of 2024

Ganesh Prasad Kanojia, S/o Shri Late Puran Lal Kanojia, Aged
about 67 years, Occupation: Retd. Government Servant, Date of
retirement - 30.06.2016, R/o 45, Bajpai Compound, Penti
Naka, Sadar, Oppo. R.C. Ground, Jabalpur (M.P) - 482001.
                                                 .......Applicant
Advocate for the applicant: Ms. Kaushiki Sharma, holding
                            brief of Shri Akash Chaudhury

                                       V E R S U S

1.     The Union of India through its Secretary, Ministry of
       Defence, South Block, New Delhi - 110001
2.     The Chief of the Army Staff, Army Headquarters, DHQ
       Post Office, New Delhi - 110066.
3.     The Commanding Officer, The Jammu and Kashmir Rifles
       Regtl Centre, C/o 56, Army Postal Office (APO), Jabalpur
       (M.P).
4.     The Chief Record Officer, The Jammu and Kashmir Rifles
       Regtl Centre, C/o 56, Army Postal Office (APO), Jabalpur
       (M.P).                             ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh

                               Original Application No. 555 of 2024

1.     Mahendra Saxena, S/o Late S.K. Saxena, Aged about 70
       years, Retd. Pharmacist, R/o D-205, New Minal
       Residency, J.K. Road, Bhopal (M.P) - 462023.

2.  Anil Kumar Dixit, S/o Late K.K. Dixit, Aged about 63
    years, Retd. Dy. Station Manager (Commercial), R/o 406
    'C' Sector, Shahpura, Bhopal (M.P) - 462016.
                                              .......Applicants
Advocate for the applicants: Shri J.B. Singh


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                                     V E R S U S

1.   The Union of India through General Manager, West
     Central Railway, M.P SH 22, South Civil Lines, Jabalpur,
     Madhya Pradesh - 482001.
2.   Senior Divisional Personnel Officer, West Central Railway,
     O/o the DRM, Habibganj, Bhopal - 462038.
                                                        ......Respondents

Advocate for the respondents:                 Shri Surendra Pratap Singh

                             Original Application No. 556 of 2024

1.   S. Anjaiya, S/o Shri S. Adaiya, aged about 74 years,
     retired Fitter Auto HS, R/o H. No. 22-2-29/A, Sainagar,
     Kandukur, Nellore District (AP) - 523105.

2.  Vinod Kumar Patel, S/o Late Rewa Das Patel, Aged about
    77 years, retired Fitter General Master Craftsman, MR 4
    Road, Jabalpur (MP) - 482002.
                                               .......Applicant
Advocate for the applicants: Shri J.B. Singh

                                     V E R S U S

1.   Union of India through Secretary, Ministry of Defence,
     Department of Defence Production, 44, Block No. 7, Type
     V, Lodhi Road Complex, Delhi - 110003.
2.   CMD, Armoured Vehicles Nigam Limited, HVF Road,
     Bhaktavatsalapuram, Avadi, Chennai (TN) - 600054.
3.   General Manager, Vehicle Factory, Jabalpur - 482009.
                                                        ......Respondents

Advocate for the respondents:                 Shri Surendra Pratap Singh

                             Original Application No. 557 of 2024

1.   Rama Shankar Pathak, S/o Late Mool Chand Pathak,
     Aged about 75 years, retired Foreman NT, R/o COD
     Colony Road, Krishna Marg, Sohagi, Adhartal, Jabalpur
     (M.P).

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2.  Late Manohar Singh through LR Smt. Shashi Rajput
    (wife), Aged about 57 years, R/o H. No. 617, Naya
    Mohalla, Banwari Ka Bada, Jabalpur - 482002.
                                             .......Applicants
Advocate for the applicants: Shri J.B. Singh

                                     V E R S U S

1.   Union of India through Secretary, Ministry of Defence,
     Department of Defence Production, 44, Block No. 7, Type
     V, Lodhi Road Complex, Delhi - 110003.
2.   CMD, Advanced Weapons and Equipment India Limited,
     Ordnance Factory, Kanpur, Kalpi Road, Kanpur (U.P) -
     208009.
3.   General Manager,                  Gun     Carriage    Factory, Jabalpur-
     482001.                                              ......Respondents

Advocate for the respondents:                 Shri Surendra Pratap Singh

                             Original Application No. 559 of 2024

1.   U.R. Sidar, S/o Late Asha Ram Sidar, Aged about 76
     years, retired Sr. Supervisor SBCO, R/o Village -
     Basanpali, Post - Jarekela, Tehsil - Tamnar, Raigarh (CG)
     - 496111.

2.  Dhaneshwar Prasad Nishad, S/o Late Dharam Singh
    Nishad, Aged about 74 years, retired PA, R/o Post -
    Dansara, Sarangarh, Raigarh (CG) - 496445.
                                             .......Applicants
Advocate for the applicants: Shri J.B. Singh

                                     V E R S U S

1.   Union   of  India  through    Secretary, Ministry of
     Communication, Department of Posts, Dak Bhawan, 1,
     Sansad Marg, New Delhi - 110001.
2.   Chief Post Master General, Chhattisgarh Circle, Raipur -
     492001.
3.   Superintendent of Post Offices, Bastar Division, Jagdalpur

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       (CG) - 494001.                                     ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh


                               Original Application No. 560 of 2024

1.     Kishan Lal, S/o Shri Chandan Lal, retired Millwright HS,
       Aged about 70 years, R/o H. No. 45, Cantt. Panti Naka,
       Bajpai Compound, Sadar, Jabalpur (M.P) - 482001.

2.  Satish Kumar Yadav, S/o Late Kishan Lal Yadav, Aged
    about 69 years, retired Chargeman T, R/o H. No. 191/A,
    Shastri Vihar, Trimurty Nagar, Jabalpur (M.P) - 482002.
                                              .......Applicants
Advocate for the applicants: Shri J.B. Singh

                                       V E R S U S

1.     Union of India through Secretary, Ministry of Defence,
       Department of Defence Production, 44, Block No. 7, Type
       V, Lodhi Road Complex, Delhi - 110003.
2.     CMD, Yantra India Limited, C/o The General Manager,
       Ordnance Factory, Ambajhari, Nagpur (MS) - 440021.
3.     Superintendent of Post Offices, Bastar Division, Jagdalpur
       (CG) - 494001.                       ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh


                               Original Application No. 561 of 2024

1.     Nandan Singh Patel, S/o Late Ganesh Ram Patel, Aged
       about 70 years, retired ASPOs, R/o Upar Basti, Ganesh
       Bhawan, Bhagwanpur, Post - Gorkha, Raigarh (CG) -
       496001.

2.     Rameshwar Khaparde, S/o Late Kailash Nath, Aged 75
       years, retired SPM, R/o K-1/203, Surya Vihar Colony,
       Junwani Bhilai, Post M.L. Nehru Nagar, Bhilai, District
       Durg (CG) - 490020.


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3.  Smt. Vijay Laxmi Meshram, W/o Shri Kamlakar Meshram,
    Aged about 63 years, retired SPM, R/o Qr. No. 3-B/St -28,
    Sector-10, Bhilai, District Durg (CG) - 490006.
                                               .......Applicants
Advocate for the applicants: Shri J.B. Singh

                                       V E R S U S

1.     Union   of  India  through    Secretary, Ministry of
       Communication, Department of Posts, Dak Bhawan, 1,
       Sansad Marg, New Delhi - 110001.
2.     Chief Post Master General, Chhattisgarh Circle, Raipur -
       492001.
3.     Senior Superintendent of Post Offices, Durg Division, Civic
       Centre, Bhilai (CG) - 490006.        ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh

                               Original Application No. 567 of 2024

1.     Mrs. Valsa Mathew (retired Senior Accountant)W/o Late
       Shri Mathew John, aged about 63 years, R/o House No. 3,
       Sneh Nagar, Near Vrandavan Gardeh, Post Misrod,
       Hoshangabad Road, Bhopal (M.P) - 462026.

2.     Mrs. Karuna Deshmukh (retired Senior Accountant), W/o
       Shri S.K. Deshmukh, aged about 63 years, House No. G-
       3/430, Golmohar Colony, Post Trilanga, Bhopal (M.P) -
       462039.

3.     Vinod Kumar Mishra (retired Senior Accountant), S/o Shri
       Lakshmi Shankar Mishra, aged about 62 years, R/o H.
       No. Junior LIG 943, Kotra Sultanabad, Opposite Manglik
       Bhawan, Bhopal (M.P) - 462003.

4.     N.P. Ray (retired Senior Accountant) S/o Shri B.P. Ray,
       aged about 62 years, R/o House No. 609, Road No. 11,
       Gali No. 11, Sadar Bazar, Jabalpur (M.P) 482001.

5.     Mohsin Afzal (retired Account Officer), S/o Late Mr. Afzal
       Hussain, Aged about --- years, R/o H. No. 150, Char

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       Bunglow Road, Civil Lines                     near   Sai    Baba   Mandir,
       Dhobighat, Bhopal - 462001.
                                                                  .......Applicants
Advocate for the applicants: Shri J.B. Singh

                                       V E R S U S

1.     Union   of  India  through    Secretary, Ministry of
       Communication & IT, Department of Posts, Dak Bhawan,
       Sansad Marg, New Delhi - 110001.
2.     Department of Personnel and Training through its
       Secretary, Ministry of Personnel, Public Grievances &
       Pensions, Government of India, North Block, Lok Nayak
       Bhawan, Khan Market, New Delhi - 110003.
3.     General Manager (Finance), Postal Account, 4th Floor, Dak
       Bhawan, Hoshangabad Road, Bhopal (M.P) 462027.
                                                                  ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh


                               Original Application No. 570 of 2024

Dilip Kumar Majhi, S/o Late Shri Ram Prasad, Aged about 61
years, Occupation - retired Government employee (Admin.
Officer), date of retirement - 31.12.2003, R/o 672, Badi
Khermai, Bhantalaiya, Jabalpur (M.P) - 482001.
                                               .......Applicant

Advocate for the applicant: Ms. Ka ushiki Sharma, holding
                            brief of Shri Akas h C ho udhary

                                       V E R S U S

1.     Union of India through its Secretary, Department of
       Defence Production, Ministry of Defence, Government of
       India, South Block, New Delhi - 110001.
2.     The Director General Ordnance, Directorate of Ordnance,
       10-A, S.K. Bose Road, Kolkata (W.B.) - 700001.
3.     The Senior Quality Assurance Officer, Senior Quality
       Assurance Establishment (ARMTS), Gun Carriage Factory,

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        Jabalpur (M.P) - 452011.
4.      The Commandant (QA & Proof), Senior Quality Assurance
        Establishment (ARMTS), LPR Khamaria, Jabalpur (M.P) -
        452011.                          ......Respondents

      Advocate for the respondents:                  Shri Surendra Pratap Singh

                                Original Application No. 572 of 2024

Tilak Ram Nai, S/o Late Shri Ram Narayan, Aged about 71
years, Occupation - retired Government employee as LAB Semi
Skilled, date of retirement - 30.06.2013, R/o H. No. 1091,
Sadar Bazar, Street No. 22, Jabalpur (M.P) - 482001.
                                                 .......Applicant
Advocate for the applicant: Ms. Ka ushiki Sharma, holding
                            brief of Shri Akas h C ho udhary

                                        V E R S U S

1.      Union of India through its Secretary, Department of
        Defence Production, Ministry of Defence, Government of
        India, South Block, New Delhi - 110001.
2.      The Director General Ordnance, Directorate of Ordnance,
        10-A, S.K. Bose Road, Kolkata (W.B.) - 700001.
3.      The Chief General Manager, Advanced Weapons and
        Equipment India Ltd. (Gun Carriage Factory), Jabalpur
        (M.P) 482015.                    ......Respondents

      Advocate for the respondents:                  Shri Surendra Pratap Singh

                                Original Application No. 574 of 2024

(1)     Sukhdeo Prasad Sahu, S/O Late Sad Ram Sahu, Aged about 74
        years, retired SPM, R/O At/Post- Dansara, Sarangarh, Raigarh
        (CG)-496445.

(2)     Ram Charan Sahu, S/o Late Shankar Lal Sahu, Aged about 74
        Years, Retired Postman, R/O At/Post- Dhansara, Sarangarh,
        Raigarh (CG)-496445

(3)     Kartik Shyam Rathore, S/O Late Chhote Lal Rathore, Aged about
        72 years, Retired Postal Assistant, R/O At- Mahka, Post- Kharsia,
        Raigarh (CG)-496661.

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(4)    William Tigga, S/O Late Sumra Tigga, Aged about 72 Years,
       Retired APM, R/O C/O Anita Tigga, SHC Pushalda, PO- Pushlda,
       Raigarh (CG)-496665.

(5)    Boniface Lakra S/O Late Agastus Lakra, Aged about 72 Years,
       Retired Postman, R/O At- Sarudih, Post- Komdo, Jashpur Nagar,
       Raigarh (CG)-496331.

(6)    Babu Lal Karsh S/O Late Samru Ram, Aged about 71 years,
       Retired Postman, R/O C/O Dev Prakash Bareth, J Road,
       Shrikrishnapuri Colony, Near Plastic Factory, Amlidih Marg,
       Raipur (CG)-492015.

(7)    Bhupdeo Prasad Sahu S/O Late Sad Ram Sahu, Aged about 71
       Years, Retired Postman, R/O At/Post-Dansara, Sarangarh,
       Raigarh (CG)-496445.

(8)    Madan Lal Yadav S/O Late Natthu Ram Yadav, Aged about 70
       years, Retired Postman, R/O Purani Basti, PO- Kharasia, Raigarh
       (CG)-496661.

(9)    Jaidraf Ram S/O Late Chaitan Ram, Aged about 69 years, Retired
       Mail Overseer at Ambikapur, R/O At/PO- Bangurkela via Duldula,
       Raigarh (CG)-496334.

(10)   Ram Prasad Sahu S/O Late Punu Ram Sahu, Aged about 68 Yrs
       Retired Postal Assistant, Address- Dhangardeepa, Raigarh (CG)-
       496001.

(11)   Umesh Singh S/o Late Vishwanath Singh, Aged about 68 years,
       Retired Sub Postmaster, R/O C/O Shivam Printing Press, Main
       Road, Kunkuri, Raigarh (CG)-496225.

(12)   Lalit Ram Choudhary S/O Late Pyare Lal Choudhary, Aged about
       65 years, Retired OA, R/O At- Bijna, PO-Loharsing, Kondatarai,
       Raigarh (CG)-496100.

(13)   Rameshwar Prasad Patel S/O Late Samaru Ram Patel, Aged about
       65 years, Retired OA, R/O H. No.12, IInd Gali, Siddhivinayak
       Colony, Raigarh (CG)-496001.

(14)    Deen Dayal Yadav S/O Late Mohit Ram Yadav, Aged about 64
       years, Retired SPM, R/O At- Surri, Post-Tetla via Kondatarai,
       Raigarh (CG)-496100



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(15)   Ku. Laxmi Thakur D/OLate Sahdeo Singh, Aged about 64 years,
       Retired Sub Postmaster, R/O Ram Mandir Road, Civil Lines,
       Kharsia, Raigarh (CG)-496661.

(16)   Raj Kumar Sharma S/O Late Chandra Dutt Sharma, Aged about
       63 years, Retired PRI (P), R/O Near City Hospital, Kotra Road,
       Raigarh (CG)-496001.

(17)   Tushar Kanti Chanda S/O Late G.L. Chanda, Aged about 62 years,
       Retired Postmaster, R/O Near Panchayat Office, Shankar Mandir,
       Chakradhar Nagar, Raigarh (CG)-496001

(18)   Tetlu Ram Xess S/O Late Kenda Ram, Aged about 62 years,
       Retired Mail Overseer, R/O At-Urdana, Post- Urdana, Raigarh
       (CG)-496001.                               .......Applicants

Advocate for the applicants: Shri J.B. Sing h

                                       V E R S U S

1.     Union   of  India  through    Secretary, Ministry of
       Communication, Department of Posts, Dak Bhawan, 1,
       Sansad Marg, New Delhi - 110001.
2.     Chief Post Master General, Chhattisgarh Circle, Raipur -
       492001.
3.     Superintendent of Post Offices, Raigarh Division, Raigarh
       (CG) - 496001.
4.     Superintendent   of Post                   Offices,    Sarguja Division,
       Ambikapur (CG) - 497001.                              ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh

                               Original Application No. 575 of 2024

       Ravi Shankar Sharma, S/o Late Shiv Narayan Sharma, Aged about
       64 years, retired Accountant, R/o H. No. 139, Krishna Vatika,
       Boirdadar, Raigarh (CG) - 496001             .......Applicant

       Advocate for the applicants: Shri J.B. Sing h

                                       V E R S U S

1.     Union          of       India   through    its   Secretary,    Ministry    of

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       Communication, Department of Posts, Dak Bhawan, 1,
       Sansad Marg, New Delhi - 110001.
2.     Post Master General, Agra Region, Agra (U.P) - 282001.
3.     Sr. Superintendent of Post Offices, Agra Division, Agra
       (U.P) - 282010.                    ......Respondents

     Advocate for the respondents:           Shri Surendra Pratap Singh

                        Original Application No. 579 of 2024

1.     Debasish Dutta,aged about 65 years, S/o Late Bankim Chandra
       Dutta, Retired as - Examiner, VFJ, R/o- H.No.66, Azad Nagar,
       Near Kali Mandir, Ranjhi, Manegaon, Jabalpur (M.Ρ.) - 482 005.

2.     Mukesh Kumar Sonker, aged about 62 years, S/o Laxmi Prasad,
       Retired as Highly Skilled-II, VFJ, R/oH.No.525, Ghamapur Chowk,
       Khateek Mohlla, Belbagh, Jabalpur (M.P.) - 482 007

3.     Samarendra Nath Chatterjee, aged about 65 years, S/o Late
       Amarendra Nath Chatterjee, Retired as MCM, VFJ, R/o-H.No.
       1280, Lala Lajpat Rai Ward 70, Nanak Nagar, Manegaon, Jabalpur
       (M.Ρ.) - 482 005

4.     Uma Shankar Yadav, aged about 61 years, S/o Late Sukh Lal
       Yadav, Retired as High Skilled-II, VFJ, R/o-H.No.-2575, Adhaar
       Singh Ward, New Kanchanpur, Adhartal, Jabalpur (M.P.) - 482
       001

5.     Kishan Lal Jatav, aged about 69 years, S/o Late Mulchand Jatav,
       Retired as - Wireman MCM, VFJ, R/o H.No. 43/E, Cantt. Sadar,
       Jabalpur (M.P.) - 482 001

6.     Susanta Kumar Sarkar, aged about 77 years, S/o Late B.K.
       Sarkar, Retired as Master Craftsman, VFJ, R/o-H.No.41, Bilpura
       Colony, BSNL Tower VFJ, Jabalpur (M.P.) - 482 009

7.     Dhanraj Deoraj, aged about 73 years, S/o Late M. Devraj, Retired
       as ED Asstt., VFJ, R/oH.No.3313, Bajrang Nagar, Behind Kali
       Mandir, VFJ, Jabalpur (M.P.)-482 009

8.     Jagat Prasad, aged about 66 years, S/o Late Bharat Prasad,
       Retired as MTS, VFJ, R/o-Plot No.268, Old Kanchanpur, Adhartal,
       Jabalpur (M.P.) - 482 004



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9.    Ram Nihor, aged about 69 years, S/o Late Ramdas Sondhiya,
      Retired as Labour MMT, VFJ, R/o-6041, Lalmati, Naya
      Kachhiyana, Jabalpur (M.P.) - 482 001

10.   Dileep Kumar Bain, aged about 63 years, S/o Late Maiku Lal Bain,
      Retired as Lab Tech., VFJ, R/o-MD-27, Dhanwantri Nagar, Royal
      School, Opp. Water Tank, Maharana Pratap Ward, Garha Purva,
      Jabalpur (M.P.) - 482 003

11.   Mohd. Ismile Khan, aged about 74 years, S/o Late Anvar Khan,
      Retired as Wireman HS, VFJ, R/o-H.No.609, Galgala Toriya,
      Lokmanya Tilak Ward, Jabalpur (M.P.) 482 001

12.   Durjan Prasad, aged about 72 years, S/o Late Sukhlal, Retired as -
      Labour SS, Grey Iron Foundry, R/oH.No.1237, Dwarka Nagar
      Ward, Kachiyana Mohalla, Lalmati, Jabalpur (M.P.) - 482 001

13.   Vaka Nageshwar Rao, aged about 74 years, S/o Late Ammaiah
      Rao, Retired as Machinist Master-Craftsman, GCF, R/o-9-89,
      Harijanawada, Kosuru, Mova Krishna, Andhra Pradesh - 521 150

14.   Deo Muni Tiwari, aged about 76 years, S/o Late Rajju Ram Tiwari,
      Retired as Grinder M.C. Man, GCF, R/o323, Lalmati, Dwarka
      Nagar Ward, Chandmari Road, Jabalpur (М.Р.) - 482 001.
                                                     .......Applicants

Advocate for the applicants: Shri Gautam Prasad

                              V E R S U S

1.    The Union of India through its Secretary), Ministry of
      Defence, Department of Defence Production, South Block,
      New Delhi - 110011.
2.    Chairman/Director General, Ordinance Factory Board, 10-A,
      Shahid Khudi Ram Bose Marg, Calcutta-700 001 (W.B.)
3.    The Principal Controller of Defence         Accounts    (Pension),
      Draupatighat, Allahabad (U.P.) - 211 001
4.    Sr. General Manager, Vehicle Factory, Jabalpur (M.Ρ.) - 482 009
5.    The General Manager, Grey Iron Foundry, Jabalpur (M.Ρ.) - 482
      009.
6.    Sr. General Manager, Gun Carriage Factory, Jabalpur (M.P.) - 482
      011.                                    ......Respondents


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     Advocate for the respondents:                  Shri Surendra Pratap Singh

                               Original Application No. 640 of 2024

1.     Uday Kumar Singh, retired Assistant Engineer, All India Radio,
       Jabalpur, Son of Late Shri Ramchin Singh, aged about 64 years,
       R/o H. No. 51/1, Shiv Nagar, Near Railway Crossing, Garha, Step
       School, Jabalpur (M.P) - 482003.

2.     Rakesh Dutt Pandey, retired Assistant Engineer, All India
       Radio, Jabalpur, Son of Hari Dutt Pandey, Age 64 years,
       R/o 865/B4, Kamla Nehru Nagar Post Office, Beside
       Ranital Talab, Sahib Parsar Yadav Colony, Jabalpur (M.P)
       - 482001.                          .......Applicants

Advocate for the applicants: Shri Amardeep Gupta

                                       V E R S U S

1.     The Union of India through Secretary, Information &
       Broadcasting Department, Secretariat, South Block, New
       Delhi - 110001.
2.     The Director General, All India Radio, Akashwani Bhawan, Sansad
       Marg, New Delhi - 110001.
3.     The Pay & Accounts Officer, Akashwani, New Broadcasting House,
       Backbay Reclamation, Mumbai - 400002, Maharashtra.
4.     The Superintending Engineer, All India Radio, near T.V. Tower,
       Katanga, Jabalpur (M.P) - 482001.      ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh

                               Original Application No. 643 of 2024

K.K. Sharma, S/o Late M.L. Sharma, Aged about 73 years,
retired AHRO, R/o H. No. 342, near Chetak Bridge, Gautam
Nagar, Bhopal (M.P) - 462023.             .......Applicant

Advocate for the applicant: Shri J.B. Singh

                                       V E R S U S

1.     The Union of India through its Secretary, Ministry of

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       Communication, Department of Post, Dak Bhawan, 1,
       Sansad Marg, New Delhi - 110011.
2.     Chief Post Master General, M.P. Circle, Bhopal - 462012.
3.     Superintendent, RMS, "MP" Division, Bhopal - 462003.
                                                     ......Respondents

     Advocate for the respondents:                  Shri Surendra Pratap Singh

                               Original Application No. 645 of 2024

Geeta Ambedkar, D/o Late Gaya Prasad, aged about 72 years,
Occupation   retired Senior Officer, CDA (Main Office), R/o
72/1, near Sudarshan Bhawan, Prem Sagar, Jabalpur, District
- Jabalpur (M.P) - 482002.
                                             .......Applicant

Advocate for the applicant: Shri C.P. Khare

                                       V E R S U S

1.     The Union of India through the Secretary, Ministry of
       Defence (Finance), South Block, New Delhi - 110011.
2.     The Controller General of Defence Accounts, Ulan Batar Road,
       Palam, Delhi Cantt. Pin - 110010.
3.     The Controller of Defence Account, Ridge Road, Jabalpur (MP) -
       482001.                                 ......Respondents

Advocate for the respondents:                   Shri N.K. Mishra

                               Original Application No. 646 of 2024


Rakesh Kumar Patel, aged about 63 years, S/o Late Laxman
Prasad Patel, retired Senior Administrative Officer Grade-II,
O/o Director VRDE Post Vahannagar Ahmednagar, R/o House
No. 1185, Yadav Colony, near Bhairo Akhada, Jabalpur -
482002.
                                              .......Applicant
Advocate for the applicant: Shri Shubham Nanepag

                                       V E R S U S

1.     The Union of India through the Secretary, Ministry of

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     Personnel Public Grievances & Pension, Department of
     Pension and Pensioners' Welfare, Lok Nayak Bhawan, New
     Delhi - 11001.
2.   The Secretary, DDR &D cum Chairman, DRDO, Sena Bhawan,
     New Delhi - 110011.
3.   The Principal Controller of Defence Accounts (Pension), Draupadi
     Ghat, Sada Bazar, Sarswati Vihar Colony, Ahok Nagar, Prayagraj,
     Uttar Pradesh - 211001.
4.   The Director, Vehicle Research & Development Establishment
     (VRDE), village Vahannagar (PO), District - Ahmednagar (MS) Pin
     Code - 414006.                            ......Respondents

     Advocate for the respondents:                Shri Surendra Pratap Singh

                             Original Application No. 647 of 2024

Ajay Kumar Jain, Aged about 62 years, S/o S.C. Jain, retired
as JWM, R/o 1137, Azad Nagar, Ranjhi, Ambedkar Ward
Manegaon, Jabalpur (MP) - 482001.          .......Applicant

Advocate for the applicant: Shri Manu V. Jhon

                                     V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Defence, Department of Defence Production, Room No.
     234, South Block, New Delhi - 110011.
2.   Chairman / Director General, Ordinance Factory Board, 10-A,
     Shahid Khudi Ram Bose Marg, Calcutta - 700001 (W.B).
3.   The Principal Controller of Defence                   Accounts   (Pension),
     Draupadighat, Allahabad (U.P) 211001.
4.   Sr. General Manager, Ordnance Factory, Khamariya, Jabalpur (MP)
     - 492005.                               ......Respondents

Advocate for the respondents:                 Shri Surendra Pratap Singh

                  Original Application No. 654 of 2024

1.   Devideen Burman, S/o Shri Pancham Lal Burman, aged
     about 69 years, retired Labourer Semi Skilled, R/o
     Kherwa Colony, Ward No. 6, Manjhauli, District Jabalpur
     (MP) - 483336.

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2.    Tapan Telang, S/o Shri Krishna Kant Telang, aged about
      67 years, R/o H. No. 554/2, Sangam Colony, Baldeobagh,
      Jabalpur - 482002.                     .......Applicants

Advocate for the applicants: Shri J.B. Singh

                                  V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Defence, Department of Defence Production, 44, Block No.
     7, Type V, Lodhi Road Complex, Delhi - 110003.
2.   CMD, Advanced Weapons and Equipment India Limited, Ordnance
     Factory, Kanpur, Kalpi Road, Kanpur (U.P) - 208009.
3.   General Manager, Gun Carriage Factory, Jabalpur - 482001.
                                                          ......Respondents

Advocate for the respondents:              Shri Surendra Pratap Singh

                         Original Application No. 651 of 2024

1.    Chhatar Singh Patel, S/o Late Shri Madhav Prasad, Aged
      about 67 years, occupation - retired Technician HS II,
      date of retirement - 30.06.2017, R/o House No. 249,
      Dinari, Khamariya, Bargi, Majholi, Bargi, Jabalpur (M.P) -
      483225.
2.    Bhiari Lal Goud, S/o Late Shri Tulsi Ram Goud, aged
      about 67 years, Occupation - retired, date of retirement -
      30.06.2017, R/o House No. 1202/Kha, Indira Gandhi
      Ward, Perfect Town, Gulauya Chowk, Garha, Jabalpur
      (M.P) - 482003.
3.    Asin Khan Quadri, S/o Late Shri -----, Aged about 72
      years, Occupation - retired government employee, date of
      retirement - 31.12.2012, R/o House No. 114/14F, Raddi
      Chowki, Gazi Nagar, near National School, Jabalpur (M.P)
      - 482001.
4.    Janki Prasad Pathak, S/o Late Shri K.P. Pathak, aged
      about 68 years, occupation - retired Assistant Engineer
      (QA), date of retirement - 30.06.2016, R/o House No.
      1467/1, Chandmari Talaiya, Lalmati, near Verma Kirana
      Store, Seth Govind Das Ward, Jabalpur (MP) - 482001.
                                                 .......Applicants

Advocate for the applicants: Shri Devanshu Nandi

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                              V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Defence Production, Raksha Bhawan, South Block, New
     Delhi - 110011.
2.   Director General Ordinance (C&S), 10-A, Shahid Khudi Ram Bose
     Marg, Kolkata (W.B) - 70000.
3.   The Additional Director General Ordinance (C&S), Senior Quality
     Assurance Establishment (ARMTS), Jabalpur (M.P) - 452001.
4.   The Senior Quality Assurance Establishment (ARTMS), Gun
     Carriage Factory, Jabalpur (M.P) - 452011. ...Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh

                  Original Application No. 662 of 2024

1.    Nooruddin Khan (retired Section Supervisor), S/o Shri
      Shamshuddin, aged about 63 years, R/o House No. D-2,
      Samrat Colony, Ashoka Garden, Bhopal (M.P) 462023.

2.    Lakhanlal Jain (retired Postal Assistant), S/o Late Shri
      Hiralal Jain, aged about 67 years, R/o House No. 60,
      Ashoka Vihar Nigam Colony, Ashoka Garden, Bhopal
      (M.P) 462023.

3.    M.T. Likhar (retired Deputy Post Master), S/o Shri
      Tukaramji, aged about 76 years, R/o H. No. A-42, Pride
      City, Barai Katara Hills, Bagmugalia, Bhopal (M.P)
      462043.

4.  Murarilal Pathak (retired MTS Group D), S/o Late Shri
    Bhajanlal, aged about 66 years, R/o Dedar Colony, Jhansi
    Road, Tehsil - Dabra, Distt. Gwalior (M.P) 475110.
                                               .......Applicants
Advocate for the applicanst: Shri Deepak Panjwani

                              V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Communications & IT, Department of Posts, Dak Bhawan,
     Sansad Marg, New Delhi - 110011.
2.   Department of Personnel and Training, through its Secretary,
     Ministry of Personnel, Public Grievances & Pensions, Government

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     of India, North Block, Lok Nayak Bhawan, Khan Market, New Delhi
     - 110 003.
3.   General Manager (Finance), Postal Account, 4th Floor, Dak
     Bhawan, Hoshangabad Road, Bhopal (M.P) - 462027.
4.   Sr. Superintendent of Post Offices, Division Bhopal, Bhopal (M.P) -
     462003.
5.   Sr. Superintendent of Post Office, Division Gwalior, Gwalior (MP) -
     474001.                                    ......Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh

                  Original Application No. 663 of 2024

1.   Suresh Sampat Rao Dharmik (Retired Sorting Assistant), S/o Shri
     Sampat Rao Dharmik, aged about 63 years, R/o House No. LIG -
     27, M.P. Housing Board Colony, Nariyal Kheda, Bhopal (Μ.Ρ.) 462-
     100

2.   Gopal Das (Retired MTS) S/o Late Shri Harcharan Lal, aged about
     65 years, House No. 895, Purushottam Nagar, Phase-II, Gali No.6
     Semra Bhopal (M.P.) 462-010

3.   Dayaram [Retired Sorting Assistant] S/o Late Shri Durjan Singh,
     aged about 63 years, R/o H.No. 0510, Anand Nagar Sagar Tal
     Road, Gwalior, (M.P.) 474-012

4.   Mahesh Kumar Jain [Retired Sorting Assistant] S/o Late Shri
     Pooran Chand Jain,aged about 68 years, R/o House No. Olive 151,
     Ruchi Life Space, Jatkhedi, Post Misrod, Bhopal (M.P.) 462-047

5.   Jagdish Prasad Mehra [Retired Sorting Assistant], S/o Late Shri
     Sitaram Mehra, aged about 65 years, R/o H.No. 24 Ward No.21,
     Nala Mohalla, Abdul Hameed Nagar, Itarsi Distt.- Narmadapuram
     461111(M.P.).

6.   Arvind Kumar Jain, [Retired Mail Guard], S/oLate Shri Pooran
     Chand Jain, aged about 66 years, R/o H.No. LIG 34, Opposite Sai
     Baba Mandir, Nayas Colony, Itarsi, Distt.- Narmadapuram
     461111(M.P.).                                 .......Applicants

Advocate for the applicant: Shri Deepak Panjwani

                              V E R S U S


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1.    Union of India through its Secretary, Ministry of Communications
      & IT, Department of Posts, Dak Bhawan Sansad Marg, New Delhi-
      110-001.

2.    Department of Personnel and Training, through its Secretary,
      Ministry of Personnel, Public Grievances & Pensions, Government
      of India, North Block, Lok- Nayak Bhavan, Khan Market, New
      Delhi 110-003.

3.    General Manager (Finance), Postal Account 4TH Floor, Dak
      Bhawan, Hoshangabad Road, Bhopal (M.P.) 462-027.

4.    Superintendent, RMS MP Division, Bhopal (M.P.) 462 003.

5.    Superintendent, RMS MP Division. Gwalior (M.P.) 462 003.

6.   Superintendent, RMS MP Division, Itarsi (M.P.) 462 003.
                                                    ......Respondents
Advocate for the respondents: Shri Surendra Pratap Singh

                   Original Application No. 664 of 2024

1.   Santosh Kumar Kharadi (retired Postal Assistant), S/o Shri Ram
     Suphal Kharadi, aged about 61 years, R/o House No. 36/71, Fort
     Road, near Ashok Tree, Distt - Rewa (M.P) - 486001.

2.  Shamsul Huda Ansari (retired Postal Assistant), S/o Shri
    Munawar Alam Ansari, aged about 61 years, R/o H. No.
    216/08, Ward No. 08, Bodabag, near Neem Chouraha,
    Upvan Nagar, Post Rewa (M.P) 468001.
                                             .......Applicants
Advocate for the applicant: Shri Deepak Panjwani

                               V E R S U S

1.    Union of India through its Secretary, Ministry of Communications
      & IT, Department of Posts, Dak Bhawan Sansad Marg, New Delhi-
      110-001.

2.    Department of Personnel and Training, through its Secretary,
      Ministry of Personnel, Public Grievances & Pensions, Government
      of India, North Block, Lok- Nayak Bhavan, Khan Market, New
      Delhi 110-003.

3.    General Manager (Finance), Postal Account 4TH Floor, Dak
      Bhawan, Hoshangabad Road, Bhopal (M.P.) 462-027.

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4.    Superintendent, Division Rewa, Distt. Rewa.
                                                        ......Respondents
Advocate for the respondents:            Shri Surendra Pratap Singh

                   Original Application No. 665 of 2024

1.   Phool Chand Jailwal (retired Senior Accountant), S/o Late Shri
     Bulaji, aged about 74 years, R/o House No. 122-A, Paras Nagar,
     Phase-II, Karond, Bhopal (M.P) - 462038.

2.   N.P. Bajpai (retired Senior Accountant), S/o Late Shri
     Shivshankar Bajpai, aged about 73 years, House No. 281-
     H, Akbarpur, Rajharsh Colony, Kolar Road, Bhopal (M.P) -
     462042.

3.   Mrs. Shobha Banjari (retired Junior Accountant), W/o
     Late Shri S.G. Banjari, aged about 66 years, R/o H. No.
     218, Parwati Nagar, Kolar Road, Bhopal (M.P) - 462042.

4.   Pheku Ram Verma (retired Senior Accountant), S/o Late
     Shri J.R. Verma, aged about 64 years, R/o House No. 81,
     Deep Mohni Colony, Khajuri Kalan Road, Bhel, Pilani,
     Bhopal (M.P) - 462022.

5.   B.S. Chouhan (retired Assistant Account Officer), S/o Shri
     Ramlal, aged about 66 years, R/o Mukam Kund Bakajan,
     Post - Aadarsh Ghanora, Tehsil Bhensdehi, Distt - Betul -
     460220.                             .......Applicants

Advocate for the applicant: Shri Deepak Panjwani

                               V E R S U S

1.    Union of India through its Secretary, Ministry of Communications
      & IT, Department of Posts, Dak Bhawan Sansad Marg, New Delhi-
      110-001.

2.    Department of Personnel and Training, through its Secretary,
      Ministry of Personnel, Public Grievances & Pensions, Government
      of India, North Block, Lok- Nayak Bhavan, Khan Market, New
      Delhi 110-003.

3.    General Manager (Finance), Postal Account 4TH Floor, Dak
      Bhawan, Hoshangabad Road, Bhopal (M.P.) 462-027.
                                                 ......Respondents

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Advocate for the respondents:            Shri Surendra Pratap Singh

                   Original Application No. 669 of 2024

1.   Nand Bihari Majhi, S/o Shri Munshi Ram Majhi, aged about 65
     years, retired Post Master, R/o Village - Mawaiya Kala, Post -
     Naribari, District - Allahabad (U.P) - 212106.

2.   Angad Prasad Choudhary, S/o Late Narmada Prasad
     Choudhary, Aged about 66 years, retired Sub Postmaster,
     R/o Ananatpur, Kailashpuri, Ward No. 9, District - Rewa
     (M.P) - 486003.                         .......Applicants

Advocate for the applicants: Shri J.B. Singh

                               V E R S U S

1.    Union of India through Secretary, Ministry of Communications,
      Department of Posts, Dak Bhawan, 1 Sansad Marg, New Delhi-
      110-001.

2.    Post Master General, Jabalpur Region, Jabalpur - 482001.

3.    Superintendent of Post Offices, Rewa Division, Rewa (MP) -
      486001.                              ......Respondents


Advocate for the respondents:            Shri P.K. Chourasia

                   Original Application No. 677 of 2024

Premlal Rajak, S/o Late Shri Bhagwan Das Rajak, aged about
67 years, Occupation - retired Government Employee, date of
retirement - 31.06.2016, R/o 567, Gali No. 11, Sadar Cantt.,
Jabalpur (M.P) 482001.                       .......Applicant

Advocate for the applicant: Ms. Kaushiki Sharma

                               V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Defence , Government of India, South Block, New Delhi -
     110011.


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2.   The Director General Ordinance, Directorate of Ordnance, 10-A,
     Shahid Khudi Ram Bose Marg, Kolkata (W.B) - 700001.
3.   The Commandant, Grenadier Regimental Centre, Jabalpur (M.P) -
     452001.                              ........Respondents

Advocate for the respondents:           Shri R.K. Jaiswal

                  Original Application No. 678 of 2024

Sunil Kumar Mehra, aged about 63 years, son of S.S. Mehra,
retired employee, resident of H. No. 100, 90 Quarter, Trimurti
Nagar, Deendayal Upadhyay Ward, Jabalpur (MP) - 482002.
                                               .......Applicant

Advocate for the applicant: Shri Manoj Kumar Sanghi

                              V E R S U S

1.   Union of India through its Secretary, Ministry of Defence,
     Kartavya Path, E- Block, Central Secretariate, New Delhi -
     110011.
2.   Canteen Stores Department through General Manager,
     Adelhpi 119, Maharishi Karve Road, Mumbai - 400020.
3.   Canteen Stores Department through General Manager, Civil Lines,
     Jabalpur - 482001.                    ........Respondents

Advocate for the respondents:           Shri Vishal Maurya

                  Original Application No. 682 of 2024

Makholi Lal Yadav, S/o Late Mohan Lal Yadav, Aged about 69
years, R/o H. No. 3312, I.T.I, Nai Basti, Madhotal, Jabalpur
(M.P) - 482002.                              .......Applicant

Advocate for the applicant: J.B. Singh

                              V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Defence, Department of Defence Production, South Block,
     New Delhi - 110011.
2.   Chairman and Managing Director (CMD), Ammunitions
     India Limited, Ammunition Factory, Khadgi, Pune MH -

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     411003.
3.   Chief General Manager, Ordnance Factory, Khamaria, Jabalpur
     (M.P) - 482005.                      ........Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh

            Original Application No. 683 of 2024

Sita Ram, S/o Late Shri Ram Das, aged about 65 years,
Occupation - retired Government employee, date of retirement -
30.06.2019, R/o House No. 1228, Ambedkar Puri, near Judges
Colony, South Civil Lines, Jabalpur (MP) - 482007.
     .......Applicant

Advocate for the applicant: Ms. Kaushiki Sharma

                              V E R S U S

1.   The Union of India through its Secretary, Department of
     Defence Production, Ministry of Defence , Government of
     India, South Block, New Delhi - 110011.
2.   The Director General of Quality Assurance, Ministry of Defence,
     Department of Defence Productions, South Block, New Delhi -
     110001.
3.   The Controller, CQA (OFC), C/o Vehicle Factory, Jabalpur (M.P) -
     482011.                                 ........Respondents

Advocate for the respondents:           Shri A.P. Khare

                  Original Application No. 689 of 2024

1.   Mithai Lal Rajak, S/o Late Babu Lal Rajak, Aged about
     61 years, Occupation - retired Industrial employee / GCF,
     R/o H. No. 1025, Testing Road, Chandmari, Lalmati,
     Jabalpur (M.p) - 482001.

2.   Swadesh Kumar Katheria, S/o Late Radhakrishna, aged
     about 66 years, occupation - retired CM/GCF, R/o H. No.
     3726 in front of Milk Scheme Colony, Sobhapur Road,
     Adhartal, Jabalpur (M.P) - 482004.

3.   Santosh Narayan Pathak, S/o S.N. Pathak, aged about 77
     years, Occu. Retired JWM/GCF, Jabalpur, R/o 554/1,
     Savita Enclave, South Civil Lines, Jabalpur - 01.

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4.   Sanjay Chakraborty, S/o Late Shri Dheerendra Nath
     Chakraborty, aged about 61 years, Occu . retired
     JWM/GCF, R/o H. No. 1722, PTA, 20, perfect Town,
     Gautam Ganj, Garha Jabalpur - 482003.

5.   Ashim Kumar Banerjee, S/o Late Sri Mohit Kumar
     Banerjee, Occu. Retired Master Craftsman/GCF, aged
     about 62 years, Jabalpur, R/o MIG 114, Awadhpuri
     Colony, near Ganesh Mandir, Gwarighat, Jabalpur (M.P) -
     482008.                                .......Applicants

Advocate for the applicants: Shri H.L. Vishwakarma

                              V E R S U S

1.   The Union of India through its Secretary (D.P),
     Department of Defence Production, Ministry of Defence,
     Government of India, South Block, New Delhi - 110011.
2.   The Director General Ordinance (C&S), Directorate of Ordnance
     (C&S), 10-A, Shahid Khudi Ram Bose Road, Kolkata (W.B) -
     700001.
3.   The Deputy Director General, Field Unit, Jabalpur (M.P) - 482011.


4.   The General Manager, Gun Carriage Factory, Jabalpur (M.P) -
     482011.                             ........Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh

                  Original Application No. 691 of 2024

1.   Gangadeen Prasad, S/o Late Shri Bhawani Deen, Aged
     about 69 years, Occupation - retired Linemistry Master
     Craftsman, date of retirement - 30.06.2015, R/o House
     No. 1655, Khamariya Road, Gokulpur, Azad Nagar, near
     Pump House, Gokulpur, Jabalpur (M.P) - 482011

2.   Inder Singh Purte, S/o Late Shri Prem Singh Purte, Aged
     about 68 years, Occupation - retired Chargemen, date of
     retirement - 30.06.2017, R/o House No. 356, East
     Kariyapathar, Sarkari Kuaa, Azad Vyayam Shala, Acharya
     Vinoba Bhave Ward, Ghamapur (M.P) - 482001.
                                             .......Applicants

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Advocate for the applicants: Ms. Kaushiki Sharma

                              V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Defence Production, Raksha Bhawan, South Block, New
     Delhi - 110011.
2.   The Director General Ordinance (C&S), Directorate of Ordnance
     (C&S), 10-A, Shahid Khudi Ram Bose Marg, Kolkata (W.B) -
     700001.
3.   The Chief General Manager, Ordnance Factory Khamaria, Jabalpur
     (M.P) - 482011.                        ........Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh



                  Original Application No. 697 of 2024

Madan Lal, S/o Tulsi Ram, Ex House Keeping Assistant
(Safaiwala), Medical Sohagpur, Date of Birth - 26.06.1959, date
of retirement - 30.06.2019, R/o Own house near Ramganj
School, Shohagpur, District Narmadapuram - PIN 484001
                                                 .......Applicant

Advocate for the applicant: Shri S.K. Dagor

                              V E R S U S

1.   Union of India through General Manager, West Central
     Railway, HQ, Indira Market, Jabalpur (M.P) - 482001.
2.   Principal Chief Personnel Officer, General Manager Office,
     Old Building, West Central Railway H.Q, Indira Market,
     Jabalpur, M.P 482001.
3.   Divisional Railway Manager, DRM Office, In front of High Court,
     Jabalpur - 482001.
4.   Sr. Divisional Personnel Officer, DRM Office, In front of High Court,
     Jabalpur (M.P) - 482001.                   ........Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh



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                  Original Application No. 698 of 2024

1.   Vijay Singh Pali, S/o Late Shri Raghuveer Prasad Pali,
     Aged about 64 years, occupation - retired Government
     employee, date of retirement - 30.06.2022, R/o New 31,
     Sarkari Jaun, Gautam Nagar, Parsi Kabristan, Jabalpur -
     482001.

2.   Ram Prakash Singh, S/o Late Shri Tirath Singh, Aged
     about 66 years, Occupation - retired government
     employee, date of retirement - 31.12.2018, R/o 4, Sumitra
     Nagar, Behind Ganeshpuri Colony, Khajrana, Indore (M.P)
     - 452001.                       .......Applicants

Advocate for the applicants: Shri Devanshu Nandy

                              V E R S U S

1.   The Union of India through its Secretary, Ministry of
     Defence Production, Raksha Bhawan, South Block, New
     Delhi - 110011.
2.   The Director General Ordinance (C&S), Directorate of Ordnance
     (C&S), 10-A, Shahid Khudi Ram Bose Marg, Kolkata (W.B) -
     700001.
3.   The Additional Director General Ordinance (C&S), Senior Quality
     Assurance Establishment (ARMTS), Jabalpur (MP) 452011.
4.   The Senior Quality Assurance Officer, Senior Quality Assurance
     Establishment (ARMTS), Gun Carriage Factory, Jabalpur (MP)
     452011.                                 ........Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh

                  Original Application No. 699 of 2024

1.   SHANTARAM, S/o Shri I. Apanna, aged about 62 years,
     Occupation Retired Bibber B-Civilian, R/o H. no. 3227/4 Tulsi
     Nagar, Ranjhi, Jabalpur, District Jabalpur (M.P.), PIN-482001

2.   BADRI PRASAD, S/o Shri Churaman, aged about 65 years,
     Occupation Retired Civilian Bibber Civilian, R/o Sonpur
     Khamariya, Jabalpur, District Jabalpur (M.P.), PIN-482001




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3.   LAXMAN PRASAD, S/o Shri Kusumai Lal, aged about 62 years,
     Occupation Retired Bibber D, R/o Jawahar Nagar Adhartal,
     Jabalpur, District Jabalpur (M.P.), PIN-482001

4.   JAGROOP SINGH, Son of Shri Shivram Singh, aged about 62
     years, Occupation Retired T.M.M., R/o H. no. 1120 Manegaon
     Adarsh Nagar, Ranjhi, Jabalpur, District Jabalpur (M.P.), PIN-
     482001 ES MUL

5.   MUKESH KUMAR, S/o Late Shri Birbal Ben, aged about 68 years,
     Occupation - Retired Checker, R/o H. no. 172 Purvi Kariya Pathar,
     Sevak ki Dukan ke Peeche, Jabalpur, District Jabalpur (M.P.), PIN-
     482001

6.    KRISHNAKANT DUBEY, S/o Late Shri Gupteshwar Dubey, aged
     about 62 years, Occupation Retired T.M.M., R/o Н. по, 3512/A
     Bada Pathar, Raksha Nagar, near Durga Mandir Ranjhi, Jabalpur,
     District Jabalpur (M.P.), PIN-482001

7.   SURENDRA KUMAR PATEL, S/o shri Shankar Lal Patel, aged
     about 62 years, Occupation Retired T.M.M., R/o H. no. 1194/A
     Ranital Dhobi Ghat, Daya Nagar Colony, Jabalpur, District
     Jabalpur (M.P.), PIN-482001.                .......Applicants

Advocate for the applicants: Shri B.K. Choubey

                             V E R S U S

1.   Union of India through the Secretary, Ministry of Defence
     South Block, New Delhi - 110011.
2.   Principal Controller of Defence          Accounts       (Pensions),
     Prayagraj (U.P) Pin - 211001.
3.   COD Commandant, Jabalpur (M.P) - 482001.
4.   Administrative Officer, COD, Jabalpur (M.P) - 482001.
5.   Personal Officer, Establishment, COD, Jabalpur (M.P) - 482001.
                                                   ........Respondents

Advocate for the respondents:        Shri D.S. Baghel




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                  Original Application No. 703 of 2024

1.   Nagendra Pal, S/o Late Shri Virendra Sharma, Aged about 65
     years, retired Director, R/o H. No. 1710/1, Ratan Colony, behind
     Gorakhpur Thana, Jabalpur (M.P) - 482001.

2.   Alok Kumar Srivastava, S/o Late Shri M.M. Srivastava, aged about
     63 years, retired ADG, QA, R/o H. No. A-18, Shri Ramchandra
     Mission Ashram, Bypass Road, Andhuwa, Jabalpur (M.P) -
     482003.

3.   Rajendra Oraon, S/o Shri Saniya Oraon, Aged about 67 years,
     retired Senior Scientific Officer Gr. II, R/o H. No. 105, Tulsi Nagar,
     Ranjhi Manegaon Khamaria, Jabalpur (MP) - 482005.

4.   Ghanshyam Pawar, S/o Late P.D. Pawar, Aged about 65 years,
     retired Assistant Engineer (QA), R/o MIG-80, Awadhpuri Colony,
     Gwarighat Road, Jabalpur (M.P) - 482008.

5.   Ram Sharan, S/o Late Shiv Ram Singh, Aged about 68 years,
     Retired Jr. Technical Officer (CQA), R/o Jat House, In front of
     Durga Mandir, Ward No. 78, Indra Nagar, Vehicle Factory,
     Jabalpur - 482009.

6.   Shiv Das Prajapati, S/o Late B.L. Prajapati, Aged about 70 years,
     retired Civilina Motor Driver Gr. I, R/o H. No. 2917/63, Bheem
     Nagar Colony, Sukhsagar Valley, Gwarighat Ward Polipathar,
     Jabalpur - 482008.                        .......Applicants

Advocate for the applicants: Shri J.B. Singh

                              V E R S U S

1.   Union of India through the Secretary, Ministry of Defence,
     Department of Defence Production, 44, Block No. 7, Type
     V, Lodhi Road Complex, Delhi - 110013.
2.   Addl. DGQA (Vehicles) Defence Officers Enclave, B Block,
     4th Floor, Africa Avenue, Sarojani Nagar, P.O. New Delhi -
     110023.
3.   Controller of Quality Assurance (OFV), Vehicle Factory, Jabalpur -
     482009.                                  ........Respondents

     Advocate for the respondents:          Shri D.S. Baghel



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                Original Applicant No. 704 of 2024

1.   Bimal Pramanik, S/o Shri P.C. Pramanik, Aged about 74 years,
     retired Border MCM, R/o H. No. 4723/44B, Jawahar Nagar,
     Adhartal, Jabalpur (MP) 482004.

2.   Gouri Shankar Namdeo, S/o Shri Narmada Prasad Namdeo, Aged
     about 73 years, retired JWMNT, R/o H. No. 1154/1, behind LIG
     Quarters, Jai Prakash Nagar, Adhartal, Jabalpur - 482004.

3.   Nawal Kishore Vishwakarma, S/o Late R.R. Vishwakarma, Aged
     about 72 years, retired Millwright MCM, R/o LIG - 93, Housing
     Board Colony, Maharajpur, Adhartal, Jabalpur - 482004.

4.   Kamal Kumar Dubey, S/o Late Ram Chandra Dubey, aged about
     70 years, retired Machinist HS I, R/o 1432, Jai Prakash Nagar,
     Adhartal, Jabalpur - 482004.                 .......Applicants

Advocate for the applicants: Shri J.B. Singh

                              V E R S U S

1.   Union of India through the Secretary, Ministry of Defence,
     Department of Defence Production, 44, Block No. 7, Type
     V, Lodhi Road Complex, Delhi - 110013.
2.   CMD, Armoured Vehicles Nigam Limited, HVF Road,
     Bhaktavatsalpuram, Avadi, Chennai (TN) - 600054.
3.   General Manager, Vehicle Factory, Jabalpur - 482009.
                                                   ........Respondents

     Advocate for the respondents:          Shri D.S. Baghel

                  Original Application No. 705 of 2024

Subrat Paul,     S/o Late Shri Hemant Chandra Paul, Aged about 72
Years, Occupation: Retired Government Employee, Date of retirement-
31.06.2012, R/o H. No. 614, Shanti Nagar, Gohalpur, Jabalpur (M.P.)
482002.                                          .......Applicant

Advocate for the applicant: Shri Devanshu Nandy

                              V E R S U S

1.   The Union of India through its Secretary, Ministry of

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      Defence, Department of Defence Production, Government
      of India, South Block, New Delhi - 110011.
2.    The Director General Ordinance, Directorate of Ordnance, 10-A,
      Shahid Khudi Ram Bose Marg, Kolkata (W.B) - 700001.
3.    The General Manager, Vehicle Factory, Jabalpur (MP) - 482011.
                                                      ........Respondents

Advocate for the respondents:            Shri D.S. Baghel

                   Original Application No. 707 of 2024

(1)   Jagannath Gupta, S/o Late Ram Saran Gupta, Aged about 75 yrs.
      Retired Senior Auditor, R/o H.No. 3693/1A, Trimurty Nagar,
      Jabalpur (MP)- 482002.

(2)   Khimmoo Lal Choudhay, S/O Late B. L. Choudhary, Aged about
      70 years, Retired Senior Auditor, R/O H. No.1015, Sanjeevani
      Nagar, Garha, Jabalpur (MP)- 482003.

(3)   Samar Kumar Banerjee, S/O Late P. Banerjee, Aged about 65
      years, Senior Auditor, R/O H. No. 4723/11 B, Jawahar Nagar,
      Deewan Adharsingh Ward, Adhartal, Jabalpur (MP)-482004.

(4)   Kishor Kumar Badge S/O Shri Tanaji Badge, Aged about 63 Yrs,
      Retired Senior Auditor, R/O H. No. 94, Ward No.75, Maitri Nagar,
      Maharajpur, Adhartal, Jabalpur (MP)-482004.
                                                    .......Applicants

Advocate for the applicants: Shri J.B. Singh

                               V E R S U S

1.    Union of India through the Secretary, Ministry of Defence,
      Department of Defence Production, 44, Block No. 7, Type
      V, Lodhi Road Complex, Delhi - 110013.

2.    Principal Controller of Defence Accounts (Pensions), Allahabad
      (UP)- 211001
3.    Principal Controller of Accounts (Factories), 10-A, S.K. Bose Road,
      Kolkatta-700001.                           ........Respondents

Advocate for the respondents:            Shri D.S. Baghel



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                   Original Application No. 708 of 2024

 Arvind Kumar Sharma, S/O Shri Jwala Prasad Sharma, Aged about 65
 yrs, Retired Postmaster, R/O 123, Panchvati, Reetha Pathak Road, Ward
 No.9, Lalapura, Nandwana, Vidisha (MP)-464001.
                                                       .......Applicant
 Advocate for the applicant: Shri J.B. Singh

                               V E R S U S

 1.   Union of India through its Secretary, Ministry of Communications,
      Department of Posts, Dak Bhavan, 1, Sansad Marg, New Delhi-
      110001
 2.   Chief Postmaster General, Madhya Pradesh Circle, Bhopal-462012

 3.   Senior Superintendent of Post offices, Bhopal Division, Bhopal-
      462003.                                 ........Respondents

Advocate for the respondents:            Shri Surendra Pratap Singh

                   Original Application No. 709 of 2024

1.    Rekha Biswas, aged about 69 years, S/o Late Amulya Kumar
      Biswas. Retired as - Senior Auditor, Vehicle Factory Jabalpur, R/o
      243/6, Gali No. 02 near Banstal Khallari Chowk Raipur (C.G.)-
      492013.

2.    Savitri Dewangan, aged about 71 years, S/o Late Padum Nath
      Retired as - Senior Auditor, Gun Carriage Factory Jabalpur, R/o
      H.No.525, Sanjay Nagar, Ghamapur. Sheetla Mai Ward, Jabalpur
      (M.Ρ.) - 482 001.                             .......Applicants

 Advocate for the applicants: Shri Kishore Roy

                               V E R S U S

 1.   Union of India through the Secretary, Ministry of Defence,
      Department of Defence Production, South Block, New
      Delhi - 110001.

 2.   Chairman/Director General, Ordinance Factory Board, 10-A,
      Shahid Khudi Ram Bose Marg, Calcutta-700 001 (W.B.)




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3.       The Principal Controller of Defence            Accounts   (Pension),
         Draupatighat, Allahabad (U.P.) - 211 001

4.       Sr. General Manager, Vehicle Factory, Jabalpur (M.Ρ.) - 482 009

5.       Sr. General Manager, Gun Carriage Factory, Jabalpur (M.P.)
         482011.                            ........Respondents

Advocate for the respondents:               Shri Surendra Pratap Singh

                      Original Application No. 710 of 2024

1.       Ram Prakash Samadhiya, S/O Shri Ram Narayan Samadhiya,
         Aged about 72 years, retired Deputy Postmaster, R/O 59, Shiv
         Nagar, Near Gulab Shah Dargah, Chhatri Road, Shivpuri (MP)-
         47355.

2        Devendra Kumar Prajapati S/O Shri Madan Lal Prajapati, Aged
         about 65 Years, Retired PA, R/O Vindhyachal Colony, Behind
         Vandana Convent School, Guna (MP)-47300. .......Applicants

Advocate for the applicant: Shri J.B. Singh

                                  V E R S U S

1.       Union of India through Secretary, Ministry of Communications,
         Department of Posts, Dak Bhavan, 1, Sansad Marg, New Delhi-
         110001
2.       Chief Postmaster General, Madhya Pradesh Circle, Bhopal-462012

3.       Senior Superintendent of Post offices, Guna Division, Guna, (M.P)-
         473001.                                   ........Respondents

Advocate for the respondents:               Shri Surendra Pratap Singh

                      Original Application No. 711 of 2024

    1.   Shyam Lal Arak, OS II(Retd) PCME Office, GM's Office Building,
         WC Railway, Jabalpur. Aged about 61 years s/o late Bhanu das
         Arak, R/o House No. B-15, Awanti Vihaar, Near Chitransh School,
         Ramnagar, Rampur, Jabalpur (M.P.) 482 001.

    2.   Nitin Bagh, Sr SE (C & W), PCME Office, GM's Office Building, WC
         Railway, Jabalpur, Aged about 62 years s/o late N.M.Bagh, R/o

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     House No. 122, Mandla Road, APR Colony, Post Office Bilahari,
     Jabalpur (M.P.) 482001.

3.   Sudhir Benjamin, Ch OS (Retd) GM's Secretariat, WC
     Rly/Jabalpur, aged about 60 years, s/o Umakant Benjamin, R/o
     House No. 1702, In front of Arya Kanya High School,
     Machhchhowala Compound, Napier Town, Jabalpur (M.P.).482
     001.

4.   Om Prakash Vinodiya, Staff, PCPO Office, GM's Office Building,
     WC Rly, Jabalpur aged about 61years,s/o late Shri V.P.Vinodiya,
     House No.2917, P 154, Gwarighat Road Road, Poli Pathar, Near
     Baadshah Halwai, Jabalpur(M.P.) 482 001.

5.   Ashok Kumar (Shrivastava) Staff, PCPO Office, GM's Office
     Building, WC Rly, Jabalpur, aged about 64 years, s/o late
     Ramkhilawan, No. 2093, Near Dr Bhatnag Ghamapur, Jabalpur
     (M.P.) 482 001


6.   Indra Mahapatra, CBS II(Retd) under Station Supdtt., W C Rly,
     Jabalpur aged about 63 years, wife of late shri M.N.Mahapatra,
     House No.6, Near Employment Exchange, Near Hathital Post
     Office, Jabalpur (M.P.) 482001


7.   Kavya Sharad Rangwani, Lab Technician (Retd), Central Hospital,
     WC Rly, Jabalpur, aged about 62 years, wife of Shri Sharad
     Rangwani, R/o Near Sharma Complex, Ranjhi, Manegaon,
     Jabalpur (M.P.) 482005


8.   Akhilesh Kumar, Chief Controller(Retd) W C Rly, Jabalpur, aged
     about 69 years, s/o late Kunwar Ramjanak Singh, R/o House No.
     09, Kakrakhor, Tehsil -Gorakhpur-Sadar, Gorakhpur (U.P.)..
     481884


9.   Ramdas Patel, MCM (Retd) Diesel Shed, New Katni Junction, aged
     about 69 years, s/o late Shaligram Patel, Naya Gaon New Katni,
     Near Chourasiya Kirana Stores, Shyama Prasad Mukherjee Ward,
     Katni Murwara, Katni 483 501




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10. Kamal Kishore Sharma, MCM (Retd) Diesel Trip Shed, Satna, aged
    about 69 years, s/o late Babulal Sharma, No.7, South Jawahar
    Nagar, Satna (M.P) 485001.


11. Imratlal, Sr Carpenter (Technician) (Retd), aged about 63 years,
    s/o late Pannalal Khushwaha, R/o Tilak Ward VTC, Distt -
    Hoshangabad (Μ.Ρ.) 461 771


12. Yogendra Thakur, Chief Bkg Supervisor (Hd Bc) (Retd) Satna, aged
    about 70 years, s/o Vinda Thakur R/o Prem Vihar Colony, Gali
    No.2, Behind Shiv Mandir, Satna (M.P.). 485001


13. Pawan Kumar Gosain, aged about 67 years, Retd Chief Comml.
    Inspector, DRM Bhopal, s/o late Shiv Datt Gosain, House No.7/34,
    Shalimar Sterling, Complex, Near Apsara Talkies, Raisen Road,
    Bhopal (M.P.) 462 023


14. A.K.Shrivastava, Dy Supdtt (Retd) Nishatpura Yard, WC Rly,
    Bhopal, aged about 64 years, s/o late Jagdish Chand Shrivastava,
    R/o House No. 112, R/o Vaishali Surendra Place, Hoshangabad
    Road, Huzur, Bhopal (M.P.) 462 026.


15. Rajnish Kant Jha, Retd OS (Pers) Bhopal, aged about 61 years, s/o
    late R.PJha, R/o B2, FL 122, Vaishnav Apartment, Hoshangabad
    Road, in front of Barkatullah University, Bhopal 462 006.


16. Sarita Vishwakarma Retd OS Bhopal, aged about 61 years, wife of
    Shri Ram ji Vishwakarma, House No. C 11, Sonagiri, Near Bima
    Hospital, Raisen Road, BHEL, Huzur, Bhopal (M.P.) 462 022.


17. Gayatri Nema Retd OS (Pers) Bhopal, aged 62 years, wife of Shri
    Pradeep Nema, B 82, Awadhpuri Colony, Near Kalibadi, Huzur,
    Bhopal (M.P.) 462 022.


18. Sunita Malviya, aged about 61 years, Chief Office Supdtt., DRM
    Bhopal, wife of Shri Umesh Malviya, R/o 101, Near Nainagiri Paani
    ki Tanki, Piplani, Amjhira, Bhopal (Μ.Ρ.).462022



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19. Janardan R Dubey, (Technician) (Carpenter) CRWS, Bhopal, aged
    about 62 years s/o Ramugrah Dubey, R/o Karariya Farm House
    No. 148, Vinayak Homes Huzur, Sikandari Sarai, Bhopal (Μ.Ρ.)
    462 010.


20. Parasram Shakya, Sr Technician (Fitter), CRWS, Bhopal, aged 60
    years, s/o K.L.Shakya, Near Coach Factory, House No. MG 20,
    Indus State, Karariya Farm, Huzur, Sikandari Sarai, Bhopal (Μ.Ρ.)
    462 010.

21. Chandra Prakash, (Ahirwar) Retd Welder-1 CRWS/Bhopalo Hardas
    Ahirwar, R/o House No. 5, Gali No.1, Near Bawdi, Dwarka Nagar,
    Coach Factory Road, Huzur, Bhopal ( Μ.Ρ.) 462 010.

22. Praveen Kumar Mudgal, Sr Technician (Fitter), CRWS Bhopal, aged
    about 60 years, s/o Shri Nand Kishore Mudgal, R/o ward No. 67,
    Near Vidya Niketan School, Karariya Farm, Huzur, Sikandari
    Sarai, Bhopal (M.P) 462 010.

23. Bahorelal s/o Shyamlal, Technician (Welder) CRWS, Bhopal, aged
    about 62 years, R/o House No. 38, Gali No.7, Gayatri Nagar,
    Karariya Farm, Huzur, Sikandari Sarai, Bhopal (M.P.) 462 010.

24. Ravindra Tripathi, Sr Technician (Carpenter), CRWS Bhopal, aged
    about 63 years, s/o Ram Chandra Tripathi, Near Coach Factory,
    MG 55, Indus State, Karariya Farm, Huzur, Sikandari Sarai,
    Bhopal (Μ.Ρ.) 462 010.

25. P.K.Raichurkar, aged about 65 years, Jr Engineer, CRWS, Bhopal,
    R/o House No. VB 04, Vinayak Colony Avenue, Karariya Farm,
    Near Coach Factory, Huzur, Bhopal (M.P.) 462 010.

26. Nirmal Kumar Fadikar, Fitter-I, CRWS/Bhopal, aged 60 years, s/o
    Madan Chand, r/o Flat No. F/3, Har Sidhi Apartment, Khushiura,
    Bhopal (Μ.Ρ.). 462010.

27. Ishtiyaque Ali Pathan, Sr. Section Engineer, CRWS Bhopal, aged
    60 years, S/o Rehman Khan, R/o MIG-House No.2, Housing
    Board, Vivekanand Colony, Karond Area, Bhopal (M.P.) 462038.

28. Rayees Ahmad, Sr Section Engineer, CRWS/Bhopal, aged about 60
    years, s/o Anis Ahmad, R/o D-2, New Firdaus Nagar, Berasiya
    Nagar, Berasiya Road, Near Convent, Huzoor, Bhopal 462 010
    (Μ.Ρ.).


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29. Madhukar Rao Sonare, Jr Engr (Retd) CRWS/Bhopal, aged about
    62 years, s/o late Punja Rao Sonare, R/o Gali No.1, Mayur Vihar
    Ashoka Garden, Huzur, Bhopal (M.P.) 462010.

30. Jawahar Singh, Technician, Grade II, (Retd) CRWS/Bhopal, aged
    about 67 years, s/o Jang Bahadur Singh, R/o House No. 16, Near
    Vishnu Seth Garden, Subhash Nagar Colony, Station Road, Sihore
    (M.Ρ.).46601.

31. Narendra Singh Bhadoriya, Sr Technician(Fitter), CRWS, Bhopal,
    aged about 60 years S/o Rampal Singh, R/o Lily 52, Indus Estate,
    karariya Farm, Near Coach Factory, Bhopal (M.P.). 462010.

32. Hansraj Patel, Technician (Fitter - 1), CRWS/Bhopal, aged about
    61 years, s/o Premlal Patel, House No. 178, ward No. 14, Sukhi
    Sewaniya Station, Vidisha Road, Near Platform No.1, Balampur,
    Bhopal (M.P.). 462010

33. Bhagwan Das s/o Harlal, Sr Technician(Welder) CRWS, Bhopal,
    aged about 61 years s/o Harlal Verma, R/o House No.17, Karariya
    Farm, Near Tower - Coach Factory, Bhopal (M.P.). 462 010

34. Jagdish Prasad, Welder I, CRWS/ Bhopal, aged about 61 years s/o
    Shankarlal Uikey, R/o 147, Uikey House, Street No. 1, Dwarka
    Nagar, Huzur, Sikandari Sarai, Bhopal (M.P.) 462010.

35. Gopal Prasad (Patel), Technician-1 (Retd) CRWS/Bhopal, aged 67
    years, House No.7. Kharariya Farm, House No.7, Street No.3,
    Huzur Bhopal - 462 010

36. Gulab Singh, Technician, Grade-1 (Retd) CRWS/Bhopal, aged 67
    years s/o Malthu Singh, R/o House No. 49, Lane No.3, Karariya
    Farm, Near Coach Factory. Bhopal (M.P.) 462 010.

37. Narbada Prasad, Technician-II, (Retd) CRWS/Bhopal, aged about
    67 years, s/o Rambharose, 25, Kalyan Nagar idisha Road, House
    No.583, Near Tower, Bhopal (M.P.).462 037.

38. Ram Swarup s/o Halke, Welder Grade-I(Retd) CRWS/Bhopal, aged
    about 63 years, Shivaji Ward, Near Bina Station, Bina 470113
    Distt -Saugor (M.P.).

39. Dalip Prasad, Technician (Painter) II(Retd) CRWS/Bhopal, aged
    about 63 years, s/o Shankarlal Khushwaha, R/o 1520, Lalmati
    Chandmari, Near Verma Kirana Stores, Seth Govind Das Ward,
    Jabalpur (M.P.) 482 001.

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40. Rajesh Kumar Soni, Sr Technician(Train Lighting) Retd, CRWS,
    Bhopals/olate Durga Prasad Soni, R/o 1582, Dwarka Nagar, Near
    Satya sai School, Gali No.5, Bhopal (M.P.) 462010

41. Govind Prasad Viduwa, Technician (Welder) Retd, CRWS/ Bhopal /
    Pyarelal Biduwa R/o MG 67, Coach Factory, Nishatpura, Indus
    State, Khrariya Farm, Huzur Bhopal (Μ.Ρ.) 462 010.

42. Komal Chand Mahobiya, Jr Engineer, Retd, CRWS, Bhopal, aged
    about 62 years, Tukaram Mahobiya, House No.34, Vinayak
    Campus. Near Coach Factory, Karariya Farm, Huzur, Bhopal
    (M.P.) 462 010.

43. Narendra Kumar Malviya, Technician-I, (Retd) aged about 62
    years, House No. Lily 28, Karariya Farm, Huzur, Bhopal (M.P.)
    462010.

44. Mahendra Yati, Sr Section Engineer, (Retd) CRWS/Bhopal
    Baleshwar Yati, R/o Near St Thomas School, House No. 98, Sector-
    1, Ayodhya Nagar, Huzur, Bhopal (M.P.).462010

45. Suresh Chadhhaar, Sr Technician, Fitter - Retd, CRWS Bhopal,
    aged about 60 years, R/o House No. 63/B, Vindhyachal Valley,
    Karariya Farm, Huzur, Bhopal (M.P.) 462010

46. Pradeep Kumar Gawande, aged about 60 years, Sr Technician
    (Fitter) (Retd), CRWS/Bhopal, s/o Kachru ji Gawande, R/o MIG
    43, Indus Estate, Karariya Farm, Huzur, Bhopal (M.Ρ.) 462 010

47. Vishwanath Rajput, Sr Technician (Train Lighting) (Retd) CRWS/
    Bhopal, aged about 62 years, s/o G.P. Rajput, Coach Factory
    Road, House No. 153, Gali No.6, Krishna Nagar, Bhopal-462010
    (Μ.Ρ.).

48. Niren Sen, Technician-I, Tech(I) (Retd) CRWS/Bhopal, aged about
    67 years s/o Nathuram Sen, R/o Railway Station Road, House No.
    RB-1/101 -15, East Railway Colony, Khajanchi Bagh, Huzur,
    Sikandari Sarai, Bhopal (M.P.).462 010

49. Ashok Kumar Tripathi, Sr Technician(Retd) CRWS/Bhopal, aged
    about 57 s/o Shri Rangnath Tripathi, R/o Khushichand, Bad, Flat
    No. D 4, Harsiddhi Apartment, Huzur, Sikandari Sarai, Bhopal
    (M.P.) 462 010



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 50. Chandra Shekhar Manware, Sr Technician (Fitter) (Retd) CRWS/
     Bhopal, aged about 63 years s/o Babulal Manware, House No.
     560, Premier Orchad Colony, Huzur, Bhopal (M.P.). 462 010.

 51. Batanilal Yadav, Technician (Painter) 1 (Retd) CRWS/Bhopal, s/o
     Sundarlal Yadav, R/o House No.6, Gali No.2, Krishna Nagar,
     Coach Factory, Bhopal (M.P.) 462 010.

52.   Chandra Mani (Jaiswal) Technician (Fitter) II, (Retd), CRWS/
      Bhopal, aged about 62 years, s/o Sarjoo Pd Jaiswal, Coach
      Factory, Street No.7, Huzur, Bhopal (M.P.) 462 010.

53.   Ranti Dev Richhaariya, Sr Section Engineer( Retd) CRWS/Bhopal,
      aged about 64 years, 5/o Ram Deo Sharma, R/o C-62, Abhinav
      Complex, Ayodhya Bye Pass, Near Gagan Institute of Research,
      Bhopal (M.P.) 462 041.

 54. Sampat Kumar (Goswami), Technician-1, (Retd) CRWS/Bhopal
     Hari Shankar Goswami, R/o Golden Bird School, House No. Lily
     08, Indus Estate, Kharaiya Farm, Huzur, Bhopal (Μ.Ρ.) 462010.

 55. Brij Kishore Inhe, Sr Technician, (Retd), CRWS /Bhopal, aged
     about 60 years, s/o Kishorilal Inhe, R/o MIG 107, Indus Estate,
     Kharaiya Farm, Huzur, Bhopal (M.P.) 462 010.

 56. Smt Umesh Singh, Retd OS, CRWS/BPL,aged about 62 years, Wife
     of Shri Rudra Pal Singh, R/o House No. A/197, Signature Hills,
     Katara Hills, Bhopal 462043 (Μ.Ρ.).

 57. Rakesh Pillai, OS -2 (Retd) CRWS/BPL, aged about 63 years,
     Chouksey Nagar, Lamba Kheda, Berata Road, Bhopal, near GNST
     College, Huzur, Bhopal (M.P) - 462038.

 58. Rakesh Choubey, Sr Section Engineer (Sleeper Factory) Ganj
     Basoda - Vidisha, aged about 66 years, House No. 92/1, Indra
     Prasth Colony, Vidisha (M.P.) 464 001.

 59. Sheikh Shakeel, aged 60 years, s/o Sheikh Rasheed, 62, Rahat
     Nagar Gali No.3, Nagchun Road, Ward No.35, Hajrat Khan Shah
     Wali Road, Khandwa - 450001.

 60. Manoj Kumar Kalosiya, s/o Gama Kalosiya, aged about 60 years,
     Makan N 134, Gandhi Nagar Ward No.20, Ingal Chal ke Saamne,
     Itarsi, Hoshangabad-461111.



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61. Krishna Kumar Malviya, aged about 60 years, s/o Mansha Ram
    Malviya, House No. House No.355, Ward No.32, Gwaltoli,
    Hoshangabad (M.P.)

62. Vasudev (Kaithwas), Technician, Diesel Shed (Retd) Itarsi, aged
    about 60 years, s/o Jagannath Kaithwas, Ward No.8, Sudama
    Nagar, Behind Masjid Peepal Mohalla, Itarsi Hoshangabad (M.P.).
    461111

63. Ashfaque Ahmad, Retd Technician (Time Office) Diesel Shed, Itarsi,
    s/o Sikandar Khan, aged about 60 years, Makan No.1, Sikandar
    Manzil, Gali No.3, Hatampura, Ward No. 40, Khandwa (M.P)
    450001

64. Sajjan Singh Yaduwanshi, Sr Technician (Retd) Itarsi, aged about
    62 years, s/o Har Prasad, R/o 12 Bungalow, Rathi Colony, Itarsi
    461 111 (Μ.Ρ.).

65. Ram Sundar, Box Boy (Retd) aged about 74 years, R/o House No.
    129 B, Ward No.33, Narendra Nagar, 12 Bungalow, Sukhhtawa,
    Hoshangabad (М.Р.). 461111

66. Dayaram Dhoker, Age 71 years, Jr. Engineer, D 23/B, Ward No.
    34, Ward No.33, Narendra Nagar, 12 Bungalow, Sukhtawa,
    Hoshangabad (M.P.). 461111

67. Nand Kishore Buxi, Welder -2, TRS, Itarsi (Retd), aged about 68
    years, s/o Baxiji Pawar, House No.16/3, Ward No.34, Chaitanya
    Nagar, 12 Bungalow, Hoshangabad Road, Itarsi -461111(Μ.Ρ.).

68. Suresh Kumar Thakurdware, PA ADRM (Retd), Western Railway,
    Ratlam, aged about 75 years, s/o Vinayak Thakurdware, R/o
    House No.390, Kesarbag Road, Lokmanya Road, Indore - 452 009
    (Μ.Ρ.).

69. Rakesh Sharma, Mail Guard Retd, Western Railway, Ratlam, aged
    about 60 years, s/o Shivanand Sharma, House No. B 161, Sun
    City Colony, Shri Arwind Marg, Ratlam - 457 001

70. Dashrathlal Verma, Sr Section Engineer (TRD) ( Power Supply
    Installation), W Rly, Ratlam, aged about 66 years, s/o late Ram
    Narayan R/o House No. 66, Ramawan, Near Down Yard (C & W),
    P&T Colony Ratlam (M.P.). 457 001.




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71. Arun H. Ballast Track Maintainer-1(Engg) (Retd), Ratlam, Age 71
    years, S/o Shri Hari Vallabh Joshi, R/o Village & Post Usarwan,
    Ninama Faliya, Near Gurukul, Tehsil & Distt - Dahod (Guj)-389151

72. Ajay Narayan Tiwari, Sr Section Engineer (Construction) Western
    Railway, Ujjain, aged about 62 years, s/o Shri R.R. Tiwari, House
    No.124, Agrasen Nagar, Ujjain - 456 001 (Μ.Ρ.) ........Applicants

Advocate for the applicants: Shri Munish Saini

                             V E R S U S


1.   General Manager, West Central Railway, Indira Market, Jabalpur-
     482001 (M.P.). 482001

2.   Principal Financial Adviser & Chief Accounts Officer, West Central
     Railway, Indira Market, Jabalpur (M.P) 482001.

3.   Sr Divisional Finance Manager, DRM Office Building, Jabalpur
     (M.P.). 482 001

4.   Dy FA & CAO, Coach Rehabilitation Workshop (CRWS), Nishatura,
     West Central Railway, Bhopal (M.P.) 462 010

5.   Sr Divisional Finance Manager, DRM Office Building, West Central
     Ralilay, Habib Ganj, (Now Rani Kamla Pati) Bhopal (M.P.) 462024

6.   Union of India through General Manager, Western Railway,
     Church Gate Station Building. Mumbai (Maharashtra State) 400
     020

7.   Principal Financial Adviser & Chief Accounts Officer, Western
     Railway, Church Gate Station Building, Mumbai (Maharashtra
     State) 400 020

8.   Sr Divisional Finance Manager, Western Railway, Ratlam (M.P.)
     457001

9.   Shri Sundeep Pal, Executive Director (Pay Commission), Ministry
     of Railways, (Rail Mantralaya) Railway Board, New Delhi -110001.
     (Contemnor).                             ...........Respondents


Advocate for the respondents:       Shri D.S. Baghel


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                  Original Application No. 713 of 2024

Rajendra Kumar Upadhyay, S/o Shri C.L. Upadhyay, aged
about 72 years, Occupation - retired Govt. Servant, R/o 500/1,
S.B.I Officer Colony, Jabalpur, District - Jabalpur - 482002.
                                                  .......Applicant

Advocate for the applicant: Shri Chandra Prakash Khare

                              V E R S U S

1.   The Union of India through Secretary, Ministry of Defence
     (Finance), South Block, New Delhi - 110011
2.   The Controller General of Defence Accounts, Ulan Batar
     Road, Palam, Delhi Cantt. - 110010.
3.   Controller of Defence Account, Ridge Road, Jabalpur (M.P)
     - 482001.
4.   Deputy Controller of Defence Accounts, Pay Account
     Office, Corps of Signal (ORS), Jabalpur, District -
     Jabalpur - 482001.              ......Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh

                  Original Application No. 806 of 2024

1.   Azad MD, S/o Noor Mohammad, Aged about 66 years,
     Retd. AC Mechanic III, R/o H. No. 12, Gali No. 4,
     Neelkanth Colony, Karond, Bhopal (MP) - 462038.

2.   Dhani Ram, S/o Shri Magan Kushwaha, Aged about 65
     years, Retd. Dy. CTI, R/o Gali No. 1, Dwarka Nagar,
     Annapurna Atta Chakki, Jain Parisar, Bhopal (MP) -
     462010.

3.  Shashi Kant Tandan, S/o Shri Sharda Prasad Tandan,
    Aged about 62 years, Retired Divisional Commercial
    Inspector, C/o Leeladhar Batham, E- 8/59, Bharat Nagar,
    Shahpura, Post - Trilanga, Bhopal (M.P) - 462039.
                                              .......Applicants
Advocate for the applicants: Shri J.B. Singh



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                              V E R S U S

1.   Union of India through General Manager, West Central
     Railay, MP SH 22, South Civil Lines, Jabalpur, Madhya
     Pradesh - 482001.
2.   Senior Divisional Personnel Officer, West Central Railway,
     O/o the DRM, Habibganj, Bhopal - 462038.
                                                         ......Respondents

Advocate for the respondents:           Shri Surendra Pratap Singh

                  Original Application No. 203 of 2025

Janesh Kumar Chhari, S/o Shri Tikaram Chhari, Age - 64
years, Occupation - retired person, R/o D-43, Vinay Nagar,
Sector 4, Shabd Pratap Ashram, Gwalior, District - Gwalior M.P
- 474007.                                     .......Applicant

Advocate for the applicant: Shri Vikas Samadhiya

                              V E R S U S

1.   The Union of India through Secretary /Director General,
     Comptroller & Auditor General of India, 9, Deen Dayal
     Marg, New Delhi - 110142.
2.   Principal Accountant General (A&E) -1, Gwalior, M.P -
     474001.
3.   Central Pension Accounting Office (CPAO), Ministry of
     Finance, Department of Expenditure, Trikoot-II, Bhikaji
     Cama Place, New Delhi - 110066.       ...Respondents

Advocate for the respondents:           Ms. Surabhi Nigam

                  Original Application No. 213 of 2025

Chandra Bhushan Singh, Aged about 62 years, S/o Shri
Kishore Singh, retired as Laboratory Assistant, Institute of
Hotel Management, Gwalior (M.P), R/o Ganga Pradhushan
Road, Dinapur, Kotwa, Varanasi (U.P) - 221007.
                                               .......Applicant

Advocate for the applicant: Shri Rakesh Singh

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                              V E R S U S

1.   The Union of India through its Principal Secretary,
     Ministry of Tourism, 1st Floor, Transport Bhawan, 1 -
     Parliament Street, New Delhi - 110011
2.   State of Madhya Pradesh through its Principal Secretary,
     Ministry of Tourism, Mantralay, Vallabh Bhawan, Bhopal
     (M.P) - 462004.
3.   The Principal / Head of Institution, Institute of Hotel
     Managerment, Airport, Maharajpur, Gwalior - 474005.
4.   The Comptroller & Auditor General, Office of Comptroller
     & Auditor General of India, 9, Deen Dayal Upadhyay
     Marg, New Delhi - 110001.                ....Respondents



Advocate for the respondents:           None



                  Original Application No. 215 of 2025

Pannalal, S/o Daduram, aged about 63 years, R/o Jagrati
Nagar, Rammandir, Amkhera, Gohalpur, Jabalpur (M.P) -
482002.                                 .......Applicant

Advocate for the applicant: Shri H. N. Mishra

                              V E R S U S

1.   The Union of India through Secretary, Ministry of Defence,
     Government of India, South Block, New Delhi - 110011
2.   The Chairman, Ordinance Factory Board, Ayudh Bhawan,
     10-A, S.K. Bose Road, Kolkata - 700001.
3.   The Personnel Officer, Industrial Section, COD, Ranjhi,
     District - Jabalpur (M.P) - 482005.
4.   General Manager, C.O.D, Ranjhi, District - Jabalpur (M.P)
     - 482005.                          ......Respondents

Advocate for the respondents:           Shri D.S. Baghel



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                                         And

                              Original Application No. 338 of 2025

1.    Deepak Sarkar, S/o Samrendra Krishna Sarkar, Aged about 61
      years, retired Chargeman/GCF, R/o H. No. 304, Phase-II, Part II,
      near Hanuman Temple, Chaitanya City, Tilahari, Jabalpur (M.P) -
      482020.

2.    Mahesh Prasad Kol, S/o Kadhora Kol, Aged about 67
      years, retired Fitter MCM/GCF, R/o H. No. 444/8, New
      Gokalpur Engineering College, 42 Quarter Ke pass,
      Jabalpur (M.P) - 482011.              .......Applicants

Advocate for the applicants: Shri H.L. Vishwakarma

                                      V E R S U S

1.    The Union of India through Secretary (DP), Department of
      Defence Production, Ministry of Defence, Government of
      India, South Block, New Delhi - 110011
2.    The Director General Ordinance (C&S), Directorate of
      Ordnance (C&S), Kolkata through the Deputy Director
      General, Field Unit (DFU), Vehicle Factory, Jabalpur (M.P)
      - 482009.
3.    The Executive Director, Gun Carriage Factory, Jabalpur
      (M.P) 482011.                     ......Respondents

Advocate for the respondents:  Shri Surendra Pratap Singh
                             ORDER

The only question that arises for consideration is as to whether an employee, who retired on 30th June of a year or 31st December of a preceding year, is entitled to be extended the benefit of increment that falls due on 1st July or 1st January of the next year, as the case may be.

2. Since the issue involved in all these Original Applications is common in nature, they are being decided by way of a common order. Page 47 of 53

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3. While the applicants in some of the cases have retired on 30th June, others retired on 31st December. They are aggrieved that they have not been granted the benefit of increment, which was otherwise due to them, only on the ground that by the time the increment became due, they were not in service.

4. Learned counsel for the applicants have relied upon the decision of Hon'ble Supreme Court in case of Director (Admn, and HR) KPTCK and Ors. Vs C.P. Mundinamani & ors. bearing Civil Appeal No.2471 of 2023, decided on 11.04.2023 [2023 SCC Online SC 401] wherein the Hon'ble Supreme Court has held as under:-

"In view of the above and for the reasons stated above, the Division Bench of the High Court has rightly directed the appellants to grant one annual increment which the original writ petitioners earned on the last day of the service for rendering their services preceding one year from the date of retirement with good behaviour and efficiently. We are in complete agreement with the view taken by the Division Bench of the High Court. Under the circumstances, the present appeal deserves to be dismissed and is accordingly dismissed. However, in the facts and circumstances of the case, there shall be no order as costs."

[Emphasis supplied]

5. From perusal of the aforesaid judgment, it is clear that appellants have been directed to grant one annual increment which the original writ petitioners earned on the last day of their service for rendering their services preceding one year from the date of retirement with good behavior and efficiently. However, in the said judgment, Review Application (Dy. No.36418 of 2024) has been preferred by the Union of Page 48 of 53 ANAND 2025.06.18 PRAKASH 09:54:47 DUBEY +05'30' 49 India before Hon'ble Supreme Court on 12.08.2024 and Their Lordship on 18.12.2024 has dismissed the said RA.

6. Even in the case of Union of India & Anr. Vs. M. Siddaraj [Special Leave Petition (C) No.4722/2021] and relied upon by learned counsel for the applicant, Misc. Application No.2400/2024 has been filed before Hon'ble Supreme Court seeking clarification regarding modalities to be adopted while implementing its order dated 06.09.2024. While observing that the issue raised in the applications requires consideration insofar as the date of applicability of judgment dated 11.04.2023 in C.A. No.2471/2023 Union of India Vs. Siddaraj (supra) to third parties is concerned. Their Lordships issued following directions, by way of an interim order dated 06.09.2024, to prevent any further litigation and confusion:-

"a. The judgment dated 11.04.2023 will be given effect to in case of third parties from the date of the judgment, that is, the pension by taking into account one increment will be payable on and after 01.05.2023. Enhanced pension for the period prior to 30.04.2023 (erroneously mentioned as 31.04.2023 in the Order) will not be paid.
b. For persons who have filed writ petitions and succeeded, the directions given in the said judgment will operate as res judicata, and accordingly, an enhanced pension by taking one increment would have to be paid.
c. The direction in (b) will not apply, where the judgment has not attained finality, and cases where an appeal has been preferred, or if filed, is entertained by the appellate court.
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d. In case any retired employee has filed an application for intervention/impleadment in Civil Appeal No.3933/2023 or any other writ petition and a beneficial order has been passed, the enhanced pension by including one increment will be payable from the month in which the application for intervention/impleadment was filed.
This interim order will continue till further orders of this Court. However, no person who has already received an enhanced pension including arrears, will be affected by directions in (a), (c) and (d)."

Emphasis supplied]

7. In furtherance to order dated 06.09.2024 passed in a Misc. Application No.2400/2024 before Hon'ble Supreme Court seeking clarification/guidance regarding modalities to be adopted while implementing its order dated 19.05.2023 passed in SLP(C) No.4722/2021 (Union of India Vs. M.Siddaraj), DOPT has issued OM No.19/116/2024-Pers.Pol.(Pay(Pt.) dated 14.10.2024 wherein on the subject "Grant of notional increment on 1st July/1st January to the employees who retired from Central Govt. service on 30th June/31st December respectively for the purpose of calculating their pensionary benefits-regarding", relevant portion whereof reads as under:-

"5. Subsequently, Hon'ble Supreme Court vide Order dated 19.05.2023 dismissed SLP(C) No.4722/2021(Uol Vs M.Siddaraj) filed by M/o Railways on the subject matter with the observation that the appeals filed therein are squarely covered by the Order dated 11.04.2023 in CA No.2471 of 2023.M/o Railways filed a Miscellaneous Application (MA No.2400/2024) before the Hon'ble Supreme Court seeking guidance/ clarification regarding the modalities to be adopted while implementing its Order dated 19.05.2023.On 22.07.2024, while hearing the matter, Supreme Court ordered that the learned counsel for the Union of India shall examine as to whether Union of India needs to file an application in CA No.2471/2023 disposed of vide judgment dated 11.04.2023.After due legal consultations on the directions of the Apex Court, this Department filed a Petition (Dy.No.36418/2024) Page 50 of 53 ANAND 2025.06.18 PRAKASH 09:54:47 DUBEY +05'30' 51 before Supreme Court on 12.08.2024 seeking review of its Order dated 11.04.2023 which is pending before the Hon'ble Supreme Court.
6. Meanwhile, on 06.09.2024, while hearing MA No.2400/2024 filed by M/o Railways along with several Intervention Applications tagged therewith, Hon'ble Supreme Court took note of the pending Petition (Dy.No.36418/2024) filed by Union of India seeking review of its Order dated 11.04.2023 in CA No.2471/2023 in the matter. While observing that the issue raised in the applications requires consideration insofar as the date of applicability of the judgment dated 11.04.2023 in CA No.2471/2023 to third parties is concerned, Hon'ble Court issued following directions, by way of an Interim Order, to prevent any further litigation and confusion:
a. The judgment dated 11.04.2023 will be given effect to in case of third parties from the date of the judgment, that is, the pension by taking into account one increment will be payable on and after 01.05.2023.Enhanced pension for the period prior to 30.04.2023 (erroneously mentioned as 31.04.2023 in the Order) will not be paid.

b. For persons who have filed writ petitions and succeeded, the directions given in the said judgment will operate as res judicata, and accordingly, an enhanced pension by taking one increment would have to be paid.

c. The direction in (b) will not apply, where the judgment has not attained finality, and cases where an appeal has been preferred, or if filed, is entertained by the appellate court. d. In case any retired employee has filed any application for intervention/impleadment in Civil Appeal No.3933/2023 or any other writ petition and a beneficial order has been passed, the enhanced pension by including one increment will be payable from the month in which the application for intervention/impleadment was filed, This interim order will continue till further orders of this Court. However, no person who has already received an enhanced pension including arrears, will be affected by the directions in (a), (c) and

(d).

Relist in the week commencing 04.11.2024."

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7. The matter has been examined in consultation with D/o Expenditure and D/o Legal Affairs. It is advised that in pursuance of the Order dated 06.09.2024 of the Hon'ble Supreme Court referred above, action may be taken to allow the increment on 1st July/1st January to the Central Government employees who retired/are retiring a day before it became due i.e. on 30th June/31st December and have rendered equisite qualifying service a on the date of their superannuation with satisfactory work and good conduct for calculating the pension admissible to them. As specifically mentioned in the Orders of the Hon'ble Supreme Court, grant of notional increment on 1st January and 1st July shall be reckoned only for the purpose of calculating the pension admissible and not for the purpose of calculation of other pensionary benefits.

8. It may also be noted that these instructions are being issued in compliance of Interim Orders dated 06.09.2024 of the Hon'ble Supreme Court in MA Dy. No.2400/2024 without prejudice to the legal stand of the Union of India in the matter and without prejudice to any change of law in this regard. Further, the action taken shall be subject to the final outcome of the Review Petition (Dy. No.36418/2024) pending before the Hon'ble Supreme Court which is expected to be heard by the Apex Court in the week commencing 04.11.2024."

8. In view of above OM dated 14.10.2024, issued for compliance of Order dated 06.09.2024 of Hon'ble Supreme. M.A. vide Dy. No.2400/2024 in SLP (C) No.4722/2021 in Union of India Vs. M. Siddaraj has been dismissed on 20.02.2025. We are of the considered opinion, now there is no impediment to grant relief prayed subject to verification of factual aspects from the service record and eligibility.

9. For the reasons stated hereinabove, the present case is squarely covered by Hon'ble Supreme Court judgment in case of Director (Admn. & HR) KPTCL (supra) and Union of India Vs. M. Siddaraj (supra), the respondents are directed to consider the case of the applicants and pass appropriate order for grant of benefit of annual notional increment which Page 52 of 53 ANAND 2025.06.18 PRAKASH 09:54:47 DUBEY +05'30' 53 was to be added w.e.f. 1st July or 1st January of the next year, as the applicants stood retired on 30th June or 31st December, as the case may be, and in case the applicants are found eligible for grant of such annual increment. The respondents are directed to do needful and grant one annual notional increment to the applicants within a period of 90 days from date of receipt of certified copy of order.

10. Consequently, the respondents are further directed to re-fix the applicants' pension. The enhanced pension shall be payable from 01.05.2023 and no enhanced pension for period prior to 30.04.2023 shall be paid.

11. With above observations indicated in above terms, all OAs stand disposed of. No order as to costs.

12. Miscellaneous Application(s), if any, pending shall also stand disposed of.

13. The registry is directed to place a copy of this order in connected OAs.

(Akhil Kumar Srivastava) Judicial Member Anand...

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