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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(h) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(h)to meet at least once in three months and at such intervals, at such place and such time as the Chairperson may decide.