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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

Union of India - Subsection

Section 173(1)(b) in The Coal Mines Regulations, 2011

(b)The determination shall be made or samples of air taken at suitable point fixed by the manager, on the intake side of the first working place and on the return side of the last working place in the district: