Delhi High Court - Orders
Medical Council Of India vs Daney Kumar & Anr on 17 January, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~31,32.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5340/2015
MEDICAL COUNCIL OF INDIA ..... Petitioner
Through: Mr. T. Singhdev, Adv.
versus
DANEY KUMAR & ANR. ..... Respondent
Through: Ms. Saroj Bidawat with Ms. Neelam,
Adv. for UOI
Mr. Daney Kumar, Adv.
+ W.P.(C) 5342/2015
MEDICAL COUNCIL OF INDIA ..... Petitioner
Through: Mr. T. Singhdev, Adv.
versus
GAJENDER KUMAR AND ANR. ..... Respondent
Through: Mr. Sumit Rajput, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 17.01.2019 List on 17.07.2019.
VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 17, 2019 N.Khanna