Bombay High Court
Pandharinath Chandrakant Tupe And Ors vs State Of Maharashta And Ors on 14 February, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1769 OF 2023
Rajendra Dattatray Borkar And Ors ....PETITIONER
V/S
State Of Maharashtra Thr The Principal ....RESPONDENT
Secretary And Ors WITH WRIT PETITION NO. 1773 OF 2023 Ganesh Tukaram Borkar And Ors ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 1777 OF 2023 Narayan Kisan Borkar And Anr ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary Govt. Of Maharashrtra And Ors WITH WRIT PETITION NO. 1779 OF 2023 Mukund Balasaheb Gaikwad And Ors ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH Page 1/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:23:28 ::: WRIT PETITION NO. 1776 OF 2023 Balu Alias Balasaheb Sukhraj Tupe ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 1772 OF 2023 Pravin Dyanoba Borkar And Anr ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 1774 OF 2023 Kundlik Sukhraj Tupe Thr Poa Rahul K. Tupe ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 1770 OF 2023 Pandharinath Chandrakant Tupe And Ors ....PETITIONER V/S State Of Maharashta And Ors ....RESPONDENT WITH WRIT PETITION NO. 1771 OF 2023 Sopan Mhasku Tupe ....PETITIONER V/S Page 2/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:23:28 ::: State Of Maharashtra Thr The Principal ....RESPONDENT Secretary Government Of Maharashtra And Ors WITH WRIT PETITION NO. 1775 OF 2023 Dadasaheb Alias Dadaso Dnyanoba Kakade And....PETITIONER Anr V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 1786 OF 2023 Sachin Rajkishor Biyani And Anr ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 1780 OF 2023 Balasaheb Vitthal Kunjir ....PETITIONER V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 1858 OF 2023 Bhausaheb Alias Bhauso Sahebrao Kalbhor And....PETITIONER Anr V/S State Of Maharashtra Thr The Principal ....RESPONDENT Secretary Govt. Ofmaharashtra And Ors Page 3/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:23:28 ::: WITH WRIT PETITION NO. 1783 OF 2023 Vikas Vishwambhar Dhoiphode And Anr ....PETITIONER V/S State Of Maharashtra Thr Thr Principal Secretary ....RESPONDENT And Ors CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 14th February, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 29/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:23:28 :::