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State of Bihar - Section

Section 4 in Bihar Accounts Service Rules, 2000

4. Constitution of the Service.

- This cadre shall be under the administrative control of Finance Department, Head of the Department of this shall be an officer of Indian Administrative Service or Indian Audit & Accounts Service of Supertime scale and he shall be designated as Commissioner, Accounts and Provident Fund Commissioner, Accounts and Provident Fund shall be appointed by the Personnel and Administrative Reforms Department. There will be mainly three sections of this cadre-Treasury, Provident Fund and Accounts. The list of the posts of this cadre at different levels is given in Schedule V and VI.