Madhya Pradesh High Court
Amit Chouhan vs The State Of Madhya Pradesh on 24 April, 2026
1 MCRC-7517-2020 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 7517 of 2020 (AMIT CHOUHAN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 24-04-2026 Shri Rishabh Upadhyay advocate for applicant.
Shri Tarun Pagare public prosecutor for State.
Learned counsel for the applicant prays for time to argue the matter. List after two weeks, as prayed.
(SANDEEP N. BHATT) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 24-04-2026 18:50:12