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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Chota Nagpur Division - Subsection

Section 9(b) in The Chota Nagpur Tenancy Rules, 1959

(b)if the person to whom any process is addressed cannot be found, and has no such agent as is referred to in clause (a), service of such process may be made on any adult male member of the family of such person who may be residing with him; and