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[Cites 0, Cited by 0] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(4) in Delhi Police Act, 1978

(4)Where there is any dispute as to the amount to be paid by way of cost, the Commissioner ofPolice shall, on an application made in that behalf by the aggrieved party, refer the matter to the District Collector, whose decision thereon shall be final.