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[Cites 0, Cited by 8] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Homoeopathy Central Council Act, 1973

(3)The Central Council shall forward a copy of any such report to the University, Board or medical institution concerned, and shall also forward a copy with the remarks of the University, Board or medical institution thereon, to the Central Government.