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State of Punjab - Section

Section 2 in Punjab Boiler Attendants Rules, 1961

2. Repeal.

- Rules 49 and 50 of the Punjab Boiler Rules, 1926 published with Punjab Government, Revenue Department (Industries) notification No. 1620, dated 31st May, 1926, and Appendix 'B' to these rules are hereby repealed;Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.