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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(7) in The U.P. Antarim Zila Parishad Act, 1958

(7)The Adhyaksha shall assume charge of his office with effect from the date of the publication of the result of his election in the Gazette and till such date the Adhyaksha preceding him shall continue in office.