Section 9(8)(a) in Daman and Diu Value Added Tax Regulation, 2005

[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

Daman and Diu - Subsection

Section 9(8)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)a purchase, including a purchase under an installment sale and hire-purchase of goods, made on and after the date of commencement of this Regulation; or

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Daman and Diu - Subsection

Section 9(8)(a) in Daman and Diu Value Added Tax Regulation, 2005