Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 13 in Saurashtra University (Amendment) Act, 1968 13. Insertion of Chapter IX-A in Guj. 39 of 1965.- In the principal Act, after Chapter IX, the following Chapter shall be inserted, namely:- "CHAPTER IX-AAutonomous Colleges
