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[Cites 0, Cited by 0] [Section 73A(5)] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(5)(g) in The M.P. Factories Rules, 1962

(g)Throttling dampers in any safety ventilation system should be so designed by cutting away a portion of the damper or otherwise, that the system will handle atleast the minimum ventilation rate required for safety when they are set in their maximum throttling position.