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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Madhya Pradesh - Subsection

Section 89(1)(b) in The M.P. Irrigation Act, 1931

(b)to construct and maintain the necessary works in accordance with the conditions stated in sub-section (3) of Section 87 to the satisfaction of the Collector;