Supreme Court - Daily Orders
Union Of India vs Chogori India Retail Limited on 16 February, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO…………./2021
(Diary No. 24344/2020)
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 7224/2020
Union of India & Ors. Petitioner(s)
Versus
Chogori India Retail Limited Respondent(s)
ORDER
Prayer for open Court hearing is rejected. Delay condoned.
We have perused the review petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 3.6.2020 is made out. The review petition is accordingly dismissed.
………….…...................J. (A.M. Khanwilkar) ………….…...................J. (Dinesh Maheshwari) Signature Not Verified Digitally signed by ………….…...................J. NEETU KHAJURIA Date: 2021.02.17 16:56:03 IST Reason: (Sanjiv Khanna) New Delhi;
February 16, 2021.
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ITEM NO.1001 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) DIARY NO(S). 24344/2020 IN SLP(C) NO. 7224/2020 UNION OF INDIA & ORS. Petitioner(s) VERSUS CHOGORI INDIA RETAIL LIMITED Respondent(s) IA No. 114380/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 114383/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 16-02-2021 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE SANJIV KHANNA By Circulation UPON perusing papers the Court made the following O R D E R Prayer for open Court hearing is rejected. Delay condoned.
The review petition is dismissed in terms of the signed order.
Consequently, pending application(s), if any, shall stand disposed of. (NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER (Signed order is placed on the file.) 3