Madhya Pradesh High Court
Asha Bai Parodi vs Jugraj Patel on 15 September, 2017
CRA-2297-2017
(ASHA BAI PARODI Vs JUGRAJ PATEL)
15-09-2017
Shri Amzad Khan, counsel for the appellant.
Shri Pradeep Naveriya, counsel for the respondent no.1.
Shri Deependra Mishra, Government Advocate for the respondent no.2/State.
Heard on I.A. No.14577/2017 for change in counsel. Since no one has appeared to oppose the application, it is allowed.
Respondent no.1 Jugraj Patel shall henceforth be represented by Shri Pradeep Naveriya, Advocate.
Let the matter be listed in the next week.
(C V SIRPURKAR) JUDGE vai