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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The certificate shall be issued over the signature of Secretary of the Board with seal through the head of the institution. It shall bear the signature of the candidate and the Head of the school with the seal of the school.