Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(vii) in Bihar industrial Incentive Policy, 2006 (vii)Reimbursement of loan due of the weavers - Scheme of reimbursement of old loan dues and interest from weavers in the State would be implemented.
