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State of Madhya Pradesh - Section

Section 1 in The M.P. Municipal Corporation Contract Service (Condition of Appointment and Service) Rules, 2007

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Municipal Corporation Contract Service (Condition of Appointment and Service) Rules, 2007.
(2)These rules shall come into force from the date of its Publication in the "Madhya Pradesh Gazette".