Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 7 in Arunachal Pradesh Money Lending (Regulation) Act, 2018 7. Registrar of Money Lenders. - Every Assistant Registrar shall maintain for the area of his jurisdiction a register of money-lenders in such form as may be prescribed.
