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State of Gujarat - Section

Section 1973 in The Gujarat Labour Welfare Fund Act, 1953

1973. S.2 (3) 11

These words were substituted for the words "the Bombay Labour Welfare Fund" by the BombayLabour Welfare Board (Reconstitution) Order. 1959. 12These words ware substituted for the words "any of the Labour Welfare Fund" by Guj. 47 of