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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(iv) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(iv)The simple average for the month of the daily prices of the metal worked out in Indian Rupees as specified above shall be published by the Indian Bureau of Mines as the average sale price of the said metal for that month.