Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(2)"agriculture" includes horticulture, fruit growing, seed growing, animal husbandry (including breeding of livestock), apiculture, piscicultue and sericulture and "agricultural" shall be construed accordingly;