Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(6)(b) in The Gujarat Labour Welfare Fund Act, 1953 (b)all properties, funds and dues which are vested in realisable by the existing Board shall vest in, and be realisable by Board so constituted.