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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(2) in Northern India Canal and Drainage Act, 1873

(2)All questions, including questions pending for disposal on the commencement of the Northern India Canal and Drainage (Punjab) Amendment Act, 1965, under Section 33 or 34 shall be decided by the Collector.