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State of Uttar Pradesh - Section

Section 10 in Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976

10. Disobedience of directions, obstructions and refusal of information.

- The provisions of section 113 of the principal Act shall mutatis mutandis apply in relation to any direction law fully given by the Competent Authority under this Act and to the discharge of any function by that Authority under this Act.