Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Indubai Dagdu Alias Dhondiram ... vs Laxman Balwant Chougule (Deceased) ... on 25 October, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                              Board Sr.No.:-904

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 636 OF 2023

 Indubai Dagdu Alias Dhondiram Kothawale And....APPLICANT
 Ors.
            V/S
 Laxman Balwant Chougule (deceased) Thr. Lrs.
                                          ....RESPONDENT

Smt. Malan Laxman Chougule And Anr.

Mr. Namit Pansare for Petitioner CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 25th October, 2023 P.C. :

Not before the Bench of which Justice Amit Borkar is a member.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 26/10/2023 11:22:48 :::