Supreme Court - Daily Orders
M/S G.D. Builders vs Union Of India on 9 May, 2014
ÎITEM NO.22 COURT NO.13 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 7412/2014
(From the judgement and order dated 13/11/2013 in WPC No.4107/2008, of
The HIGH COURT OF DELHI AT N. DELHI)
M/S G.D BUILDERS Petitioner(s)
VERSUS
UOI & ANR Respondent(s)
(With appln(s) for c/delay in filing SLP and office report )
WITH SLP(C) NO. 12726 of 2014
(With prayer for interim relief and office report)
Date: 09/05/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. J.K.Mittal,Adv.
Mr. Praveen Swarup,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List before another Bench.
(SUMAN WADHWA) (INDU BALA KAPUR) AR-cum- PS COURT MASTER