Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 397] [Entire Act] State of Maharashtra - Subsection Section 397(d) in The City of Nagpur Corporation Act, 1948 (d)all references to the members of the said Municipality shall in respect of the City be construed as references to the Councillors referred to in section 9, and
