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Calcutta High Court (Appellete Side)

Sanjay Das & Ors vs Chairman In Council & Board Of ... on 19 April, 2016

Author: Soumen Sen

Bench: Soumen Sen

1 47 19.04. C.O. 747 of 2016 AGM 2016 Sanjay Das & Ors Vs. Chairman in Council & Board of Councillors Baranagar Municipality & Anr. Mr. Sukanta Chakraborty, .... For the Petitioners.

Affidavit-of-service filed today be kept on record. Since the service is incomplete, the petitioner is directed to effect service upon the learned lawyers representing the parties in the Court below within a week from date intimating that this matter shall appear under the heading "Listed Motion" on 9th May 2016 and shall file affidavit of service on the next date.

( Soumen Sen, J.)