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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(6) in The Kerala Minimum Wages Rules, 1958

(6)[ A Muster Roll, register of fines, register of deductions for damage or loss and register of overtime shall be maintained by every employer at the works pot in the form prescribed] [Added by SRO. No. 225/64 dated 11-7-1964.].